High Courts10 Aug 1938
Mohendra Narayan Roy Chowdhury and Others Vs Profulla Kumar Guha and Others
Calcutta High Court · AIR 1938 Cal 795
Transfer of Property Act, 1882 — Section 107
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 5 of 17
High Courts10 Aug 1938Dismissed
Roy Bahadur Mahendra Narayan Roy Choudhury and Others Vs Prafulla Kumar Guha and Others
Calcutta High Court · (1938) 08 CAL CK 0016
High Courts10 Aug 1938
Sudhir Chandra Nag and Others Vs Nazir Mamud Sheikh and Others
Calcutta High Court · AIR 1939 Cal 30
Bengal Tenancy Act, 1885 — Section 174(3)
High Courts09 Aug 1938
Ali Hyder Vs Emperor
Calcutta High Court · AIR 1938 Cal 769
Penal Code, 1860 (IPC) — Section 342
High Courts09 Aug 1938
Gahar Ali Sikdar Vs Nesar Ali Sikdar
Calcutta High Court · (1938) 08 CAL CK 0019
High Courts09 Aug 1938
Dwarika Nath Saha Poddar Vs Rasik Lal Saha Poddar and Others
Calcutta High Court · AIR 1939 Cal 19
Bengal Tenancy Act, 1885 — Section 26(j)
High Courts05 Aug 1938
Sarat Chandra Guha Vs Kali Pada Roy and Others
Calcutta High Court · AIR 1939 Cal 254
Bengal Municipal Act, 1932 — Section 295, 309(d)
High Courts05 Aug 1938
Nishi Kanta Das Thakur and Another Vs Pramath Nath Das and Another
Calcutta High Court · AIR 1938 Cal 785
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts05 Aug 1938
Cyril Bertram Plucknett Vs Emperor
Calcutta High Court · AIR 1939 Cal 682
Penal Code, 1860 (IPC) — Section 302, 511
High Courts04 Aug 1938
Sudhindra Kumar Rai Chaudhuri and Others Vs Ganesh Chandra Ganguli and Others
Calcutta High Court · AIR 1938 Cal 840
Penal Code, 1860 (IPC) — Section 406
High Courts04 Aug 1938
Beni Madhab Karmakar and Others Vs Taherannessa Bibi and Others
Calcutta High Court · (1938) 08 CAL CK 0003
High Courts03 Aug 1938
Gorakhynath Singh Vs Narayan Chandra Dalapati and Another
Calcutta High Court · (1938) 08 CAL CK 0017
High Courts03 Aug 1938
Nerode Chandra Mallik Vs Official Trustee of Bengal, Trustee to the estate of Manick Lal Mitra and Others
Calcutta High Court · AIR 1938 Cal 798
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts03 Aug 1938
Debi Prosanna Ghosh Vs Indra Narain Pal and Others
Calcutta High Court · AIR 1938 Cal 791
Limitation Act, 1908 — Section 14(2)
High Courts03 Aug 1938
Cyril Bertram Plucknett Vs Emperor
Calcutta High Court · AIR 1939 Cal 545
Criminal Procedure Code, 1898 (CrPC) — Section 4(i), 449Railways Act, 1890 — Section 3
High Courts02 Aug 1938
Thakamani Debi Vs Nepal Chandra Bhattacharyya
Calcutta High Court · AIR 1938 Cal 704
Criminal Procedure Code, 1898 (CrPC) — Section 100Penal Code, 1860 (IPC) — Section 497
High Courts01 Aug 1938
Midnapore Zamindary Co. Ltd. Vs Secretary of State
Calcutta High Court · AIR 1938 Cal 804
Bengal Tenancy Act, 1885 — Section 22(3)
High Courts29 Jul 1938
Midnapore Zamindary Co. Ltd. Vs Chandra Singha Dudhuria and Others
Calcutta High Court · AIR 1939 Cal 1
Bengal Alluvion and Diluvion Act, 1847 — Section 5
High Courts27 Jul 1938
Shaikh Badli Meah Vs Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 289
Calcutta Municipal Act, 1923 — Section 363
High Courts26 Jul 1938
Chatra Serampore Co-operative Credit Society, Ltd. and Others Vs Becharam Sarkar and Another
Calcutta High Court · AIR 1938 Cal 829
Penal Code, 1860 (IPC) — Section 477A