High Courts10 Nov 1938
Abinash Chandra Gargary Vs Raj Kumar Sardar and Others
Calcutta High Court · AIR 1939 Cal 281
Bengal Tenancy Act, 1885 — Section 174(3), 48H
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 4 of 17
High Courts10 Nov 1938
E.C. Mathers Vs G.S.A. Mathers
Calcutta High Court · AIR 1939 Cal 650
Matrimonial Causes Act, 1937 — Section 2
High Courts10 Nov 1938
Bagala Nanda Dutta and Others Vs Shrish Chandra Nandy, a ward of Court represented by the Manager, Court of Wards
Calcutta High Court · AIR 1939 Cal 278
Court Fees Act, 1870 — Section 7(iv)(c), 8(c)
High Courts10 Nov 1938
Surendra Nath Bose Vs Ashutosh Saha and Others
Calcutta High Court · AIR 1939 Cal 181
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Nov 1938
Nani Gopal Mukherjee Vs Srish Chandra Nandy and Others
Calcutta High Court · AIR 1939 Cal 600
Bengal Tenancy Act, 1885 — Section 65Provincial Small Cause Courts Act, 1887 — Section 34
High Courts09 Nov 1938Allowed
Atindra Nath Das Vs Dhirendra Nath Das and Others
Calcutta High Court · (1938) 11 CAL CK 0001
High Courts08 Nov 1938
Subodh Chandra Mallick Vs Ajodhya Hatui and Others
Calcutta High Court · AIR 1939 Cal 161
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts07 Nov 1938
Jyotish Chandra Sikdar and Others Vs Surendra Nath Das and Another
Calcutta High Court · AIR 1939 Cal 153
High Courts07 Nov 1938
Kirtibash Modak and Others Vs Rakhal Majhi and Others
Calcutta High Court · AIR 1939 Cal 368
Bengal Tenancy Act, 1885 — Section 148A(1)
High Courts07 Nov 1938
Munshi Amiruddin Ahmad Vs Abdul Rahman
Calcutta High Court · (1938) 11 CAL CK 0007
High Courts25 Aug 1938
Kumar Gonesh Chunder Mullick and Others Vs Sm. Narayani Dassi
Calcutta High Court · AIR 1940 Cal 179
Contract Act, 1872 — Section 171Presidency Towns Insolvency Act, 1909 — Section 17, 52
High Courts24 Aug 1938
Munshi and Others Vs Muzaffar and Others
Calcutta High Court · AIR 1938 Cal 781
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts22 Aug 1938
Gurudas Roy Choudhury Vs Bhupendra Nath Ghose and Others
Calcutta High Court · AIR 1939 Cal 206
High Courts22 Aug 1938
Thin yen Vs Secy. of State and Another
Calcutta High Court · AIR 1939 Cal 763
Government of India Act, 1915 — Section 106(2)Sea Customs Act, 1878 — Section 167(37)(c)
High Courts16 Aug 1938
Ahmad Ali Vs Fajarali Rasuli
Calcutta High Court · AIR 1938 Cal 869
Bengal Agricultural Debtors Act, 1936 — Section 34
High Courts12 Aug 1938
Ratan Behari Datta Vs Margaretha Heh
Calcutta High Court · AIR 1939 Cal 544
Special Marriage Act, 1872 — Section 2
High Courts11 Aug 1938
Adam Aly Khan and Others Vs Jagadish Chandra Shaha and Others
Calcutta High Court · (1938) 08 CAL CK 0018
High Courts11 Aug 1938
Abdul Latif and Others Vs Nawab Khajeh Habibulla and Others
Calcutta High Court · AIR 1939 Cal 354
Bengal Tenancy Act, 1885 — Section 103(B)Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Aug 1938
Tarak Chandra Das Vs Chief Executive Officer, Corporation of Calcutta
Calcutta High Court · AIR 1939 Cal 285
Calcutta Municipal Act, 1923 — Section 363