High Courts08 Dec 1938Allowed
Anil Kumar Mustafi Vs Jugal Kishore Pramanik
Calcutta High Court · (1938) 12 CAL CK 0024
COURT ARCHIVE
Calcutta High Court judgments, 1938
332 judgments · page 2 of 17
High Courts08 Dec 1938Dismissed
Jatindra Mohan Banerjee Vs Rajlaksmi Debi
Calcutta High Court · (1938) 12 CAL CK 0021
High Courts08 Dec 1938
Bhabani Charan Law and Others Vs Baikuntha Saha and Others
Calcutta High Court · AIR 1939 Cal 341
Bengal Agricultural Debtors Act, 1936 — Section 34, 8
High Courts08 Dec 1938
Devendra Kumar Roy Vs Syed Yar Bakta Chaudhury and Others
Calcutta High Court · AIR 1939 Cal 220
Penal Code, 1860 (IPC) — Section 120B, 193
High Courts07 Dec 1938
Ganesh Prosad Agarwalla and Another Vs Monohar Lal Mullick and Another
Calcutta High Court · AIR 1940 Cal 202
Succession Act, 1925 — Section 119
High Courts07 Dec 1938Dismissed
Abu Taher Bazlul Rashid and Others Vs Chandra Moni Saha and Others
Calcutta High Court · (1938) 12 CAL CK 0011
High Courts06 Dec 1938
Bhagabat Chandra Mandal Vs Emperor
Calcutta High Court · AIR 1939 Cal 271
Penal Code, 1860 (IPC) — Section 182
High Courts06 Dec 1938Allowed
Imperial Bank Co-operative Society Ltd. Creditor No. 1 Vs Santosh Kumar Pal
Calcutta High Court · (1938) 12 CAL CK 0010
High Courts05 Dec 1938
Birendra Kumar Roy Choudhury and Others Vs Jagat Kishore Acharjya Choudhury and Others
Calcutta High Court · (1938) 12 CAL CK 0038
High Courts05 Dec 1938
Jogendra Nath Roy Chaudhury Vs Saroj Mohini Debi and Others
Calcutta High Court · AIR 1939 Cal 366
High Courts05 Dec 1938
Nepal Chandra Bhattacharya Vs Emperor
Calcutta High Court · AIR 1939 Cal 306
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 153A
High Courts02 Dec 1938
LAYCOCK Vs FREEMAN, HARDY AND WILLIS, LTD.
Calcutta High Court · (1939) 7 ITR 237
Finance Act, 1928 — Section 32
High Courts02 Dec 1938
Hara Krishna Pramanik Vs Indu Bala Dassi and Others
Calcutta High Court · AIR 1939 Cal 279
Civil Procedure Code, 1908 (CPC) — Section 73Provincial Insolvency Act, 1920 — Section 28, 52
High Courts02 Dec 1938
Sm. Bibhabati Devi and Others Vs Kumar Ramendra Narayan Roy and Another
Calcutta High Court · AIR 1939 Cal 672
High Courts02 Dec 1938Allowed
Kartick Chandra Mukherjee Vs Batakristo Roy and Others
Calcutta High Court · (1938) 12 CAL CK 0004
High Courts02 Dec 1938
Nagendra Nath Das And Sm. Bibhabati Devi and Others Vs Kumar Ramendra Narayan Roy and Another
Calcutta High Court · (1938) 12 CAL CK 0001
High Courts01 Dec 1938
Satyandra Nath Mazumdar and Another Vs Emperor
Calcutta High Court · AIR 1939 Cal 270
Penal Code, 1860 (IPC) — Section 124A
High Courts01 Dec 1938
Farok Ahmed Meah and Others Vs Lalit Mohan Choudhury and Others
Calcutta High Court · AIR 1939 Cal 582
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts01 Dec 1938
Ardha Chandra Saha Vs Namani Garoani
Calcutta High Court · AIR 1939 Cal 323
Transfer of Property Act, 1882 — Section 58(b)