High Courts29 Dec 1950Dismissed
Muhammad Ziaul Haque Vs Standard Vacuum Oil Company
Calcutta High Court · 55 CWN 232
Easements Act, 1882 — Section 60, 64
COURT ARCHIVE
Calcutta High Court judgments, 1950
316 judgments · page 1 of 16
High Courts21 Dec 1950
Manmatha Nath Mukherjee Vs Jiaul Huq and Others
Calcutta High Court · AIR 1952 Cal 291 : 55 CWN 197 : 55 CWN 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 11, 47Limitation Act, 1908 — Section 18
High Courts21 Dec 1950
Satish Chandra Mallick and Others Vs Sm. Panchumani Dasi
Calcutta High Court · AIR 1952 Cal 195 : 55 CWN 399
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Dec 1950Allowed
Vurjee Vandass Moolji Vs R.H. Singha and Co.
Calcutta High Court · AIR 1952 Cal 290 : 55 CWN 287
Calcutta Rent Ordinance, 1946 — Section 2(7)Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts14 Dec 1950
Nalini Mohan Chowdhury Vs District Magistrate and Others
Calcutta High Court · AIR 1951 Cal 346 : 55 CWN 297 : (1952) 1 ILR (Cal) 168
Constitution of India, 1950 — Article 213(1), 226
High Courts14 Dec 1950
In Re: P.P. De and Co.
Calcutta High Court · AIR 1953 Cal 309 : (1951) 21 CompCas 215 : 55 CWN 271 : (1952) 1 ILR (Cal) 160
Companies Act, 1913 — Section 211, 216
High Courts14 Dec 1950
Basanti Rice Mill Vs C.S. Maitra
Calcutta High Court · AIR 1952 Cal 206 : 55 CWN 253
High Courts13 Dec 1950Allowed
Hajee Sattar Hajee Peer Mahomad Vs Khusiram Benarsilal
Calcutta High Court · (1952) 1 ILR (Cal) 153
Limitation Act, 1908 — Section 22
High Courts13 Dec 1950
Taradas Dutt and Another Vs Administrative Officer of the Corporation of Calcutta and Another
Calcutta High Court · AIR 1951 Cal 397
Calcutta Municipal Act, 1923 — Section 535Contempt of Courts Act, 1971 — Section 1
High Courts13 Dec 1950
Lokenath Mukheejee Vs Commissioner of Agricultural Income Tax
Calcutta High Court · (1950) 12 CAL CK 0009
High Courts13 Dec 1950
LOKENATH MUKHERJEE Vs COMMISSIONER OF AGRICULTURAL Income Tax, WEST BENGAL.
Calcutta High Court · (1951) 19 ITR 530
High Courts13 Dec 1950
PANCHANAN DAS Vs COMMISSIONERS OF Income Tax, WEST BENGAL.
Calcutta High Court · (1951) 20 ITR 57
High Courts12 Dec 1950Allowed
Anilabala Debi Vs Somendu Narain Ray
Calcutta High Court · (1950) 12 CAL CK 0019
Succession Act, 1925 — Section 115
High Courts12 Dec 1950
Commr. of Income Tax, West Bengal Vs Administrator-General of Bengal, Calcutta
Calcutta High Court · AIR 1953 Cal 329 : (1952) 21 ITR 241
Income Tax Act, 1922 — Section 4(3)
High Courts08 Dec 1950
HIND ESTATES LTD. Vs C. S. PETERS AND OTHERS.
Calcutta High Court · 55 CWN 279 : (1951) 20 ITR 67
High Courts06 Dec 1950
Birla Brothers, Ltd. Vs The Commissioner of Income Tax
Calcutta High Court · AIR 1952 Cal 194 : (1951) 21 CompCas 189 : (1951) 19 ITR 623
Income Tax Act, 1922 — Section 10(2), 14(2)
High Courts02 Dec 1950
Muhammad Ziaul Haque Vs Standard Vacuum Oil Company
Calcutta High Court · 55 CWN 232
High Courts01 Dec 1950
Union of India (UOI) Vs Loke Nath Saha
Calcutta High Court · AIR 1952 Cal 140 : 55 CWN 195
Independence (Rights, Properties and Liabilities) Order, 1947 — Article 8(1)
High Courts01 Dec 1950
Bhupendra Kumar Vs Indian Union and Others
Calcutta High Court · AIR 1952 Cal 712 : 55 CWN 251
Railways Act, 1890 — Section 72
High Courts30 Nov 1950
Sunil Kumar Pal Vs Sadan Chatterjee and Others
Calcutta High Court · AIR 1951 Cal 297 : (1952) 1 ILR (Cal) 105
Penal Code, 1860 (IPC) — Section 441