High Courts21 Dec 1916
Rajeswari Dasi and Another Vs Benoda Sundari Dasi and Another
Calcutta High Court · 44 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Section 64Evidence Act, 1872 — Section 69
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 1 of 23
High Courts21 Dec 1916
Panchanon Majumdar Vs Binoy Krishna Banerjee
Calcutta High Court · 44 Ind. Cas. 538
High Courts20 Dec 1916
Sant Prasad Singh Vs Babu Hari Singh and Others
Calcutta High Court · 38 Ind. Cas. 161
Penal Code, 1860 (IPC) — Section 403
High Courts18 Dec 1916
Upendra Nath Ghose and Others Vs Dwarkanath Biswas and Another
Calcutta High Court · 44 Ind. Cas. 593
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts18 Dec 1916
Upendra Nath Ghose and Others Vs Dwarka Nath Biswas and Another
Calcutta High Court · 55 Ind. Cas. 790
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts15 Dec 1916
Raja Srinath Roy and Others Vs Probhat Chandra Chatterjee and Others
Calcutta High Court · 38 Ind. Cas. 333
Bengal Survey Act, 1875 — Section 41Criminal Procedure Code, 1898 (CrPC) — Section 145(1), 145(4)
High Courts15 Dec 1916
Sudarshan Das Vs Biraja Sundari Dasi and Others
Calcutta High Court · 38 Ind. Cas. 338
High Courts14 Dec 1916
In Re: Sital Prosad and Others Badrinarain Agarwalla
Calcutta High Court · 41 Ind. Cas. 288
Contract Act, 1872 — Section 201
High Courts14 Dec 1916
Rasmut Ali and Others Vs Asab Ali and Others
Calcutta High Court · 38 Ind. Cas. 140
High Courts13 Dec 1916
Narain Chandra Dalal Vs Maharaja Manindra Chandra Nandi and Others
Calcutta High Court · 37 Ind. Cas. 999
Bengal Tenancy Act, 1885 — Section 23, 50
High Courts13 Dec 1916
Ramani Mohan Roy Vs Jagubandhu Karmakar and, Ors.
Calcutta High Court · 37 Ind. Cas. 881
Bengal Tenancy Act, 1885 — Section 167
High Courts13 Dec 1916
Chairman of the Commissioner of the Noavadwip Municipality Vs Gour Chandra Goswami and Another
Calcutta High Court · 38 Ind. Cas. 789
Bengal Municipal Act, 1932 — Section 321
High Courts13 Dec 1916
Jamini Mohan Gupta Vs Ram Narayan Parey and Others
Calcutta High Court · 38 Ind. Cas. 542
Transfer of Property Act, 1882 — Section 81
High Courts12 Dec 1916
Upendra Nath Ghose and Others Vs Gopi Charan Saha and Others
Calcutta High Court · 44 Ind. Cas. 595
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts12 Dec 1916
K. Simhachalam Vs Rati Kanta Laha
Calcutta High Court · 41 Ind. Cas. 138
Criminal Procedure Code, 1898 (CrPC) — Section 177, 179, 181(2)Penal Code, 1860 (IPC) — Section 403
High Courts12 Dec 1916
Priyanath Mitter and Another Vs Anath Nath Dev
Calcutta High Court · 37 Ind. Cas. 942
Bengal Tenancy Act, 1885 — Section 87
High Courts12 Dec 1916
Bhosai (Bepari) and Others Vs Aminuddi and Others
Calcutta High Court · 37 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 188, 52Contract Act, 1872 — Section 45
High Courts11 Dec 1916
Haribangsa Shibdas Rakshit Vs Nalini Mohan Shaha
Calcutta High Court · 40 Ind. Cas. 799
Contract Act, 1872 — Section 108