High Courts04 Jan 1916
A.K.A. Khan Ghuznavi Vs National Bank of India, Ltd.
Calcutta High Court · 33 Ind. Cas. 34
Contract Act, 1872 — Section 133, 139
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 23 of 23
High Courts03 Jan 1916
Rampat Mohato and Others and Golap Chand Mohato and Others Vs Ram Golam Singh and Others
Calcutta High Court · 32 Ind. Cas. 982
Bengal Tenancy Act, 1885 — Section 105(4), 109A
High Courts03 Jan 1916
Nabadip Chandra Nandi and Others Vs The Secretary of State for India in Council
Calcutta High Court · 33 Ind. Cas. 968
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 10, Order 16 Rule 12
High Courts03 Jan 1916
Prabhu Lal and Another Vs Kumar Krishna Dutt
Calcutta High Court · 33 Ind. Cas. 73
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4