High Courts19 Jan 1916
Sadulla Mridha and Others Vs Joynabunnbssa Bibi and Others
Calcutta High Court · 32 Ind. Cas. 703
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 22 of 23
High Courts17 Jan 1916
Upendra Chandra De Vs Girish Chandra De
Calcutta High Court · 32 Ind. Cas. 402
High Courts17 Jan 1916
Nuri Mian Vs Ambica Singh and Others
Calcutta High Court · 32 Ind. Cas. 893
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21Estates Partition Act, 1897 — Section 94
High Courts15 Jan 1916
Abdul Baby Sadagar Vs Belay Ali Sadagar
Calcutta High Court · 37 Ind. Cas. 919
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Contract Act, 1872 — Section 130
High Courts14 Jan 1916
Mohamed Ali and Others Vs Jnanada Sundari Chowdharani
Calcutta High Court · 32 Ind. Cas. 577
High Courts14 Jan 1916
Imam Ali Patwari Vs Srimati Arfatunnessa and Another
Calcutta High Court · AIR 1914 Cal 369(1) : 32 Ind. Cas. 707
High Courts12 Jan 1916
Sheik Doulatuddin Vs Dhaniram Chhutia and Others
Calcutta High Court · 32 Ind. Cas. 804
Contract Act, 1872 — Section 65Specific Relief Act, 1877 — Section 38, 41
High Courts11 Jan 1916
Dalohand Singhi Vs Secretary of State for India
Calcutta High Court · 37 Ind. Cas. 11
Land Acquisition Act, 1894 — Section 49(1)
High Courts11 Jan 1916
Abdul Hamid and Others Vs Udoy Chandra Acharjee and Others
Calcutta High Court · 32 Ind. Cas. 614
Bengal Tenancy Act, 1885 — Section 49(6)
High Courts10 Jan 1916
Mohini Mohan Mozumdar Choudhury Vs Surendra Chandra Dey
Calcutta High Court · 32 Ind. Cas. 524
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, 47(3)
High Courts10 Jan 1916
Bhupendra Nath Bhose Vs E.D. Sasson and Co.
Calcutta High Court · 38 Ind. Cas. 30
High Courts10 Jan 1916
In Re: The Indian Arbitration Act (IX of 1899) Joy Lal and Co.
Calcutta High Court · 35 Ind. Cas. 3
Contract Act, 1872 — Section 230, 236
High Courts07 Jan 1916
Satyendra Nath Dey Vs The Secretary of State for India in Council
Calcutta High Court · 37 Ind. Cas. 110
Lunacy Act, 1912 — Section 56
High Courts06 Jan 1916
Lalji Sahu and Others and Guljan Mahto and Others Vs Shamlal
Calcutta High Court · 32 Ind. Cas. 827
Limitation Act, 1963 — Article 140Transfer of Property Act, 1882 — Section 106
High Courts06 Jan 1916
Choudhury Bhagaban Mahapatra and Another Vs Palturam Singh and Another
Calcutta High Court · 32 Ind. Cas. 749
Bengal Tenancy Act, 1885 — Section 113Civil Procedure Code, 1908 (CPC) — Order 41 Rule 20
High Courts06 Jan 1916
Sarat Chandra Roy Vs Secretary of State for India in Council and Others
Calcutta High Court · 32 Ind. Cas. 545
Chowkidari Chakran Act, 1870 — Section 61
High Courts05 Jan 1916
Manmatha Nath Bose and Others Vs Sreemati Krishna Pramada Dasi
Calcutta High Court · 32 Ind. Cas. 906
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 6 Rule 17, Order 6 Rule 18, 99
High Courts05 Jan 1916
Kali Kumar Saha Vs Kali Prasanna Majumdar and Others
Calcutta High Court · 33 Ind. Cas. 492
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 11, 64, 73
High Courts05 Jan 1916
Tikait Krishna Prosad Singh Vs Babu Mati Chand
Calcutta High Court · 32 Ind. Cas. 699
High Courts05 Jan 1916
Kailas Chandra Aich and Another Vs Romesh Chandra Sen and Others
Calcutta High Court · 32 Ind. Cas. 355