High Courts31 Jan 1916
Ananda Kumar Bhattacharjee Vs The Secretary of State for India in Council
Calcutta High Court · 32 Ind. Cas. 774
Bengal Land Revenue Assessment (Resumed Lands) Regulation, 1819 — Section 21, 23Evidence Act, 1872 — Section 65
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 21 of 23
High Courts31 Jan 1916
Hiramati Dassya Vs Annada Prasad Ghosh and Others
Calcutta High Court · 32 Ind. Cas. 788
High Courts31 Jan 1916
Jarwa Bai Vs Pitambar Nilambar Shah and Others
Calcutta High Court · 36 Ind. Cas. 689
High Courts28 Jan 1916
Kissendoyal Jitsaria and Others Vs Askaran Chowthmull
Calcutta High Court · 34 Ind. Cas. 290
Contract Act, 1872 — Section 118
High Courts27 Jan 1916
Abdul Hamid Vs Abdul Miji and Others
Calcutta High Court · 32 Ind. Cas. 710
Bengal Tenancy Act, 1885 — Section 67
High Courts27 Jan 1916
J.I.J. Hyam and Another Vs The Bengal Stone Co. Ld.
Calcutta High Court · 35 Ind. Cas. 83
High Courts26 Jan 1916
Kartic Chandra Mondal and Others Vs Nilmani Mondal and Another
Calcutta High Court · 32 Ind. Cas. 931
High Courts26 Jan 1916
In Re: Rani Jagdamba Kumari
Calcutta High Court · 32 Ind. Cas. 807
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 6Contract Act, 1872 — Section 130
High Courts25 Jan 1916
Abdul Hasim Vs Srimati Malea Khatun
Calcutta High Court · 49 Ind. Cas. 132
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Jan 1916
Meah Vzir Ali Sardar Vs Savai Behara and Others
Calcutta High Court · 32 Ind. Cas. 791
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25, 107
High Courts24 Jan 1916
Ketokey Churan Banerjee and Another Vs Sreemutty Sarat Kumari Dabee
Calcutta High Court · 37 Ind. Cas. 71
Presidency Towns Insolvency Act, 1909 — Section 25
High Courts24 Jan 1916
Chandra Kanta Ganguly and Others Vs Srimati Sarojini Debi
Calcutta High Court · 32 Ind. Cas. 786
Civil Procedure Code, 1908 (CPC) — Order 25 Rule 1, Order 41 Rule 10
High Courts24 Jan 1916
The Hon''ble Maharaja Sir Rameshwar Pershad Singh Bahadur, K.C.I.E. Vs Nauhku Mod and Others
Calcutta High Court · 32 Ind. Cas. 553
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Jan 1916
Muhammad Abdul Qadir Vs Jnan Chandra-Pal
Calcutta High Court · 32 Ind. Cas. 738
High Courts21 Jan 1916
Ganga Das Sil Vs The Secretary of State for India in Council and Another
Calcutta High Court · 32 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts20 Jan 1916
Ramu Pal and Others Vs Prakash Chandra Sarma Purkayestha
Calcutta High Court · 32 Ind. Cas. 757
Rent Law of Bengal, L.P. Act, 1869 — Section 27
High Courts19 Jan 1916
Gobind Chandra Pal and Others Vs Kailash Chandra Pal
Calcutta High Court · 40 Ind. Cas. 230
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 99