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1 paragraphs · 17 words
Imam, J.—The plaintiffs will get their costs up to and including the hearing on scale No. 2.
High CourtsSingle Bench(1916) 01 CAL CK 0007
J.I.J. Hyam and Another vs The Bengal Stone Co. Ld.
Calcutta High Court · Decided on 27 January 1916 · Citation: 35 Ind. Cas. 83
- HON’BLE JUDGES
- Imam, J