COURT ARCHIVE

Calcutta High Court judgments, 1916

444 judgments · page 19 of 23

High Courts28 Feb 1916

Hon''ble Nawab Salimullah Bahadur, K.C.I.E., G.C.I.E., and Others Vs Provat Chandra Sen and Others and Srimati Gobinda Rani Dasya and Others

Calcutta High Court · 33 Ind. Cas. 129

Probate and Administration Act, 1881 — Section 90

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High Courts28 Feb 1916

Purna Chandra Sarkar Vs Rassoraj Pramanik

Calcutta High Court · 33 Ind. Cas. 133

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High Courts25 Feb 1916

Chaita Dassya Vs Madan Chandra Das Sarkar and Others

Calcutta High Court · 33 Ind. Cas. 33

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High Courts25 Feb 1916

Sreenath Haldar and Others Vs Bepin Behari Mal and Others

Calcutta High Court · 33 Ind. Cas. 574

Bengal Tenancy Act, 1885 — Section 173(3)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47

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High Courts23 Feb 1916

Mahabir Thakur Vs Emperor on the Complaint of Mahmud Alam Ram Kumar Patlaik Vs Emperor on the Complaint of Mahmud Alam

Calcutta High Court · 33 Ind. Cas. 316

Penal Code, 1860 (IPC) — Section 197, 198

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High Courts23 Feb 1916

Lala Deo Saran Lal and Others Vs Baleswar Mandal

Calcutta High Court · 32 Ind. Cas. 1003

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High Courts21 Feb 1916

Simrik Lal Bhakat Vs Radharaman Kalidaha and Purna Chandra Mandal

Calcutta High Court · 39 Ind. Cas. 857

Civil Procedure Code, 1908 (CPC) — Section 64

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High Courts18 Feb 1916

V.R. Alexander Vs R.W. Connor and Others

Calcutta High Court · 34 Ind. Cas. 305

Criminal Procedure Code, 1898 (CrPC) — Section 253, 259

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High Courts18 Feb 1916

Rasul Gazi and Others Vs Abdul Jalil Khan and Others

Calcutta High Court · 33 Ind. Cas. 450

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High Courts18 Feb 1916

Mahendra Narain Saha and Others Vs Gurudas Bairagi and Another

Calcutta High Court · 33 Ind. Cas. 689

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, Order 38 Rule 6, Order 43 Rule 1(q)

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High Courts18 Feb 1916

Charusila Dasi Vs Jyotish Chandra Sirkar

Calcutta High Court · 33 Ind. Cas. 157

Succession Certificate Act, 1889 — Section 3

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High Courts14 Feb 1916

Reyazaddin Vs Ashraf Ali Pal and Others

Calcutta High Court · 33 Ind. Cas. 606

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High Courts14 Feb 1916

Babu Krishna Prasad Vs Babu Ram Pershad Singh and Others

Calcutta High Court · 33 Ind. Cas. 990

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High Courts14 Feb 1916

G.C. Sett and Another Vs Madhoram Hurdeodass

Calcutta High Court · 33 Ind. Cas. 540

Contract Act, 1872 — Section 56

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High Courts11 Feb 1916

Baijnath Marwari and Another Vs W.S. Street and Others

Calcutta High Court · 34 Ind. Cas. 971

Criminal Procedure Code, 1898 (CrPC) — Section 145

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High Courts11 Feb 1916

Sheikh Johan Buksh Vs Sheikh Mohammad Taslim and Others

Calcutta High Court · 32 Ind. Cas. 963

Civil Procedure Code, 1908 (CPC) — Section 66

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High Courts11 Feb 1916

Protab Chandra Mondal and Others Vs Mohendra Lal Mondal and Others

Calcutta High Court · 32 Ind. Cas. 717

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High Courts11 Feb 1916

Cassim Ahmed Molla Vs Eusuf Haji Ajam Pepardi and Another

Calcutta High Court · 34 Ind. Cas. 221

Contract Act, 1872 — Section 200

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High Courts11 Feb 1916

Raghumull Vs Luchmondas

Calcutta High Court · 38 Ind. Cas. 278

Contract Act, 1872 — Section 253(10)

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High Courts11 Feb 1916

Krishna Chandra Ghose Vs Rasik Lal Khan and Others

Calcutta High Court · 33 Ind. Cas. 568

Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43

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