High Courts13 Mar 1916
Sheikh Fazil Vs Hari Kishore Chakravarti and Others
Calcutta High Court · 33 Ind. Cas. 620
Bengal Tenancy Act, 1885 — Section 49
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 18 of 23
High Courts13 Mar 1916
Satish Chundra Sinha Vs Ananda Gopal Das and Others
Calcutta High Court · 33 Ind. Cas. 253
Land Acquisition Act, 1894 — Section 18, 30
High Courts12 Mar 1916
Madan Mohan De Sarkar and Others Vs Rebati Mohan Poddar and Others
Calcutta High Court · 34 Ind. Cas. 953
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 10, 64
High Courts10 Mar 1916
Nasiruddin Sircar Vs Gofuruddin Mohamed and Others
Calcutta High Court · 37 Ind. Cas. 481
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145, 146
High Courts10 Mar 1916
Madhu Mati Debi Vs Harendra Lal Roy Chowdhury
Calcutta High Court · 33 Ind. Cas. 502
High Courts10 Mar 1916
Taran Krishna Bhowmik Vs Munshi Samiruddin and Others
Calcutta High Court · 34 Ind. Cas. 51
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2(2)Transfer of Property Act, 1882 — Section 76
High Courts10 Mar 1916
Atul Hazra and Others Vs Uma Charan Changdar and Others
Calcutta High Court · 33 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts09 Mar 1916
Natabar Sarkar Vs Natabar Mandal and Others
Calcutta High Court · 33 Ind. Cas. 112
High Courts09 Mar 1916
Aghore Nath Mukhopadhya Vs Abhoy Charan Nath
Calcutta High Court · 33 Ind. Cas. 85
Bengal Tenancy Act, 1885 — Section 30(a), 31A
High Courts08 Mar 1916
Emperor Vs Sreenath Mahapatra and Others
Calcutta High Court · 35 Ind. Cas. 983
Criminal Procedure Code, 1898 (CrPC) — Section 289, 292
High Courts08 Mar 1916
Jogendra Nath Datta Chowdhury Vs Haridas Chong and Others, Nayan Ram Chong and Others and Nimai Chong and Others
Calcutta High Court · 35 Ind. Cas. 778
Registration Act, 1908 — Section 77
High Courts07 Mar 1916
Meyajan Buian Vs Srimati Joymala and Others
Calcutta High Court · 34 Ind. Cas. 32
Bengal Tenancy Act, 1885 — Section 103B, 113
High Courts03 Mar 1916
Raja Shashi Shekhareswar Roy Bahadur Vs Nanda Lal Mandal
Calcutta High Court · 33 Ind. Cas. 110
Bengal Tenancy Act, 1885 — Article 2, 193
High Courts03 Mar 1916
Dwarika Nath Dey Chowdhury Vs Sailaja Kanta Mallick
Calcutta High Court · 43 Ind. Cas. 376
High Courts29 Feb 1916
Jogendra Nath Haldar and Another Vs Joggeswar Mondal and Another
Calcutta High Court · 33 Ind. Cas. 718
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts29 Feb 1916
Asad Ali Chowdhury and Others Vs Syed Mohamed Husain Chowdhury and Others
Calcutta High Court · 34 Ind. Cas. 83
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Feb 1916
Ahammad Ali and Others Vs Bisseswar Mukhoti and Others
Calcutta High Court · 33 Ind. Cas. 211
Bengal Tenancy Act, 1885 — Section 188, 52
High Courts28 Feb 1916
Nanda Lal Roy and Others Vs Kazi Syed Abdul Aziz and Another
Calcutta High Court · 34 Ind. Cas. 115
Transfer of Property Act, 1882 — Section 78
High Courts28 Feb 1916
Gopinath Bhagat Vs Raja Lakshinarain Singh
Calcutta High Court · 32 Ind. Cas. 937
Chota Nagpur Encumbered Estates Act, 1876 — Section 124, 3Contract Act, 1872 — Section 68