High Courts12 Apr 1916
Jogendra Narain Roy Chowdhury and Others Vs Manmatha Nath Chatterjee and Others
Calcutta High Court · 34 Ind. Cas. 106
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 16 of 23
High Courts12 Apr 1916
Bharat Chander Galui and Others Vs Pramotha Nath Roy and Others
Calcutta High Court · 34 Ind. Cas. 337
High Courts11 Apr 1916
Radha Sham Basak and Others Vs The Secretary of State for India in Council
Calcutta High Court · 34 Ind. Cas. 130
Limitation Act, 1963 — Article 30(1), 31(1)
High Courts11 Apr 1916
Abdul Qader Khalifa Vs Fritz Kapp
Calcutta High Court · 35 Ind. Cas. 951
Civil Procedure Code, 1908 (CPC) — Section 83, 9
High Courts11 Apr 1916
Basanta Kumar Sarvagya and Others Vs Jogendra Nath Dutta and Others
Calcutta High Court · 36 Ind. Cas. 530
High Courts07 Apr 1916
Abdul Aziz Bepari and Another and Mukunda Chandra Saha and Another Vs Jogendra Krishna Ray and Others Mukunda Chandra Saha and Another Vs Jogendra Krishna Ray and Another
Calcutta High Court · 36 Ind. Cas. 119
Contract Act, 1872 — Section 79, 81, 82, 83
High Courts07 Apr 1916Dismissed
Abdul Aziz Bepari Vs Jogendra Krishna Roy
Calcutta High Court · (1916) 04 CAL CK 0012
High Courts06 Apr 1916
Radhica Mohan Roy Vs Manmotha Nath Mitter and Others
Calcutta High Court · 34 Ind. Cas. 111
Bengal Cess Act, 1880 — Section 42(3), 47
High Courts06 Apr 1916
Kali Dassee Dassee and Others Vs Nobokumari Dassee and Others
Calcutta High Court · 36 Ind. Cas. 655
High Courts04 Apr 1916
Umakunta Sen Chowdhury and Others Vs Hira Lal Roy and Another Durga Kunta Sen Chowdhury and Another Vs Kehetra Mohan Saha
Calcutta High Court · 34 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47Limitation Act, 1963 — Section 7
High Courts04 Apr 1916
Nishi Kanta Lahiri Vs Emperor
Calcutta High Court · 34 Ind. Cas. 314
Arms Act, 1959 — Section 20
High Courts04 Apr 1916
Rai Charan Mahanti and Others Vs Kanai Kamar and Others
Calcutta High Court · 34 Ind. Cas. 72
Bengal Tenancy Act, 1885 — Section 178
High Courts31 Mar 1916
Nishi Kanta Pal and Others Vs Emperor
Calcutta High Court · 37 Ind. Cas. 46
Penal Code, 1860 (IPC) — Section 186
High Courts31 Mar 1916
Bhobatarini Debi by her Husband and Next Friend Ganesh Chandra Sarkhel Vs Hari Charan Banerjee
Calcutta High Court · 36 Ind. Cas. 38
High Courts31 Mar 1916
Shama Kanta Chatterjee and Co. Vs Kusum Kumari
Calcutta High Court · 38 Ind. Cas. 571
High Courts30 Mar 1916
Nafar Chandra Pal Chowdhury Vs Rahaman Sheikh
Calcutta High Court · 34 Ind. Cas. 45
Bengal Tenancy Act, 1885 — Section 178(1)(6), 29
High Courts28 Mar 1916
Bhuben Behari Nag Mazumdar Vs Dhirendra Nath Banerjee and Others
Calcutta High Court · 33 Ind. Cas. 581
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1(c), Order 9 Rule 9
High Courts28 Mar 1916
Gour Gopal Sinha and Another Vs Gosta Behari Pramanik and Others
Calcutta High Court · (1916) 03 CAL CK 0038
High Courts28 Mar 1916
Beni Madhab Sarkar Vs Gobinda Chandra Sarkar and Others
Calcutta High Court · 46 Ind. Cas. 165
Court Fees Act, 1870 — Article 17(6), 7
High Courts28 Mar 1916
Nagendra Nath Sen and Another Vs J. Vas Esqr. I.C.S. District Magistrate and Chairman District Board and Others
Calcutta High Court · 60 Ind. Cas. 547