High Courts17 Dec 1912
Kailash Chandra Nag Vs Secretary of State for India
Calcutta High Court · (1913) ILR (Cal) 452
Police Act, 1801 — Section 15(4)
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 1 of 31
High Courts17 Dec 1912
Kailash Chandra Nag Vs The Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 112
Police Act, 1861 — Section 15
High Courts17 Dec 1912
Makund Singh and Others Vs Saraswati Bibi and Others
Calcutta High Court · 51 Ind. Cas. 98
High Courts17 Dec 1912Allowed
Chandulla Sheikh and Others Vs The King-Emperor
Calcutta High Court · (1912) 12 CAL CK 0019
High Courts17 Dec 1912
Jagadananda Asram Vs Rajendra Roy and Others
Calcutta High Court · 18 Ind. Cas. 129
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts16 Dec 1912
Sir William Dring, Kt., Agent, East India Ry. Co. Vs Shiv Prosad Bhakat and Others
Calcutta High Court · 18 Ind. Cas. 216
Railways Act, 1890 — Section 72(2)(b)
High Courts16 Dec 1912Dismissed
The East Indian Ry. Co. Vs Shiv Prosad Bhakat and Others
Calcutta High Court · (1912) 12 CAL CK 0004
High Courts13 Dec 1912
Tinoodhan Chatterjee by his Guardian, Khetra N. Chatterjee Vs Trilokya Saran Sanyal
Calcutta High Court · 18 Ind. Cas. 177
Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1912
Tarini Kanta Majumdar Vs Ishur Chandra Chakravarti
Calcutta High Court · 18 Ind. Cas. 240
High Courts12 Dec 1912
Kari Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 433
Penal Code, 1860 (IPC) — Section 499
High Courts12 Dec 1912
Bhim Lal Sah Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 444
Criminal Procedure Code, 1898 (CrPC) — Section 202, 211, 476
High Courts12 Dec 1912
Ram Doyal Samonta Vs Upendra Nath Samonta and Another
Calcutta High Court · 18 Ind. Cas. 298
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts12 Dec 1912
Bhim Lal Shah Vs Bisa Singh and Others
Calcutta High Court · 18 Ind. Cas. 345
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts12 Dec 1912
Umesh Chandra Haldar Vs Umesh Chandra Bag and Others
Calcutta High Court · 18 Ind. Cas. 46
High Courts10 Dec 1912
Shambhu Mahto and Others Vs The Midnapur Zemindari Co. Ltd. and Others
Calcutta High Court · 18 Ind. Cas. 90
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts09 Dec 1912
Cheodditti Vs Tulsi Singh
Calcutta High Court · (1913) ILR (Cal) 428
Bengal Tenancy Act, 1885 — Section 105, 107, 109, 30(6), 37
High Courts09 Dec 1912
Jagabandhu Biswas and Another Vs Srinath Chatterjee and Others
Calcutta High Court · 18 Ind. Cas. 392
Bengal Tenancy Act, 1885 — Section 153Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Dec 1912
Hari Charan Bose, Agent and Manager, Eastern Mortgage Agency Co. Ld., and on his death his son Naresh Chandra Bose Vs Surendra Nath Banerjee, Chairman of the North Barrackpur Municipality
Calcutta High Court · 18 Ind. Cas. 84
Limitation Act, 1963 — Article 2
High Courts09 Dec 1912
Ramon Mohan Roy Vs Sheikh Kalimuddi and Another
Calcutta High Court · 17 Ind. Cas. 682
Bengal Tenancy Act, 1885 — Section 86(7)
High Courts09 Dec 1912
Maheshpur Coal Company, Ld. Vs Jatindra Nath Gupta
Calcutta High Court · (1913) ILR (Cal) 386