High Courts09 Dec 1912
A.B. Chiodith Vs Tulsi Singh
Calcutta High Court · 18 Ind. Cas. 130
Bengal Tenancy Act, 1885 — Section 30(b)
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 2 of 31
High Courts09 Dec 1912
Emperor Vs Jiban Kristo Bagchi
Calcutta High Court · (1913) ILR (Cal) 318
Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235Penal Code, 1860 (IPC) — Section 408, 477A
High Courts09 Dec 1912
Moheshpur Coal Co. Ld. Vs Jotindra Nath Gupta and Another
Calcutta High Court · 18 Ind. Cas. 315
High Courts06 Dec 1912
Eastern Mortgage and Agency Co. Ld. Vs Purna Chandra Sarbagna
Calcutta High Court · (1912) ILR (Cal) 510
Limitation Act, 1963 — Article 179, 12(2)
High Courts05 Dec 1912
Gopal Chandra Deb Goswami and Others Vs Padmapani Goswami and Others
Calcutta High Court · 18 Ind. Cas. 814
High Courts05 Dec 1912
Baikunta Nath Misra Vs Laboo Nag
Calcutta High Court · 18 Ind. Cas. 273
Central Provinces Tenancy Act, 1883 — Section 46(3)
High Courts04 Dec 1912
Mofizuddin Sardar Vs Lakhan Bairagi and Others
Calcutta High Court · 18 Ind. Cas. 254
Bengal Tenancy Act, 1885 — Section 15
High Courts04 Dec 1912
Keshub Lall Pyne and others Vs Radha Raman Nundy and others
Calcutta High Court · (1912) 12 CAL CK 0018
High Courts03 Dec 1912Allowed
Jogesh Chandra Ray Vs Yakub Ali
Calcutta High Court · (1912) 12 CAL CK 0020
High Courts03 Dec 1912
Sekh Chand Pramanik Vs Romoni Mohan Roy
Calcutta High Court · 17 Ind. Cas. 603
Bengal Tenancy Act, 1885 — Section 87
High Courts03 Dec 1912
Jogesh Chandra Roy Vs The Secretary of State for India in Council
Calcutta High Court · 24 Ind. Cas. 65
High Courts02 Dec 1912
In Re: Purna Chandra Chatterjee, Muktear
Calcutta High Court · 17 Ind. Cas. 718
Legal Practitioners Act, 1879 — Section 14
High Courts02 Dec 1912
Thaddeus Vs Janaki Nath Saha
Calcutta High Court · (1913) ILR (Cal) 423
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 193, 199
High Courts02 Dec 1912
Troylokya Nath Pal Vs The Secretary of State for India in Council
Calcutta High Court · 18 Ind. Cas. 188
Bengal Tenancy Act, 1885 — Section 104ACourt Fees Act, 1870 — Section 7(iv)(c)
High Courts29 Nov 1912
Susila Sundari Dasi Vs Indu Bhusan Bose
Calcutta High Court · 18 Ind. Cas. 328
Bengal Tenancy Act, 1885 — Section 65
High Courts28 Nov 1912
Misri Gope Vs Abdul Latif
Calcutta High Court · 18 Ind. Cas. 884
Prevention of Cruelty to Animals Act, 1890 — Section 3
High Courts28 Nov 1912
Sashi Bhusan Hazra Vs Aswini Comar Samanta and Others, Kali Das Samanta and Others, Haradhan Pal and Jogendra Nath Samanta and Others
Calcutta High Court · 28 Ind. Cas. 981
Bengal Tenancy Act, 1885 — Section 105
High Courts28 Nov 1912
Fidoi Hossein Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 376
Criminal Procedure Code, 1898 (CrPC) — Section 110