High Courts27 Nov 1912
Kali Prosanna Das and Others Vs Bhagaban Mali
Calcutta High Court · 17 Ind. Cas. 587
Bengal Tenancy Act, 1885 — Section 105, 157
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 3 of 31
High Courts27 Nov 1912
Rodricks Vs Secretary of State For India
Calcutta High Court · (1913) ILR (Cal) 308
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1
High Courts27 Nov 1912
Rasik Lal Sen and Others Vs Krishna Mohan Mandal Tikadar and Others
Calcutta High Court · 18 Ind. Cas. 249
High Courts27 Nov 1912
Ram Chandra Pal Vs Krishna L.L. Pal
Calcutta High Court · (1912) 11 CAL CK 0003
High Courts26 Nov 1912
Chandra Kant Bhattacharya Vs Abdul Gofoor Khan and Others
Calcutta High Court · 18 Ind. Cas. 237
High Courts26 Nov 1912Dismissed
Jadu Nath Belel Vs Raj Narain Mukherjee
Calcutta High Court · (1912) 11 CAL CK 0011
High Courts26 Nov 1912
Shoshi Kumar Bhattacharjee Vs Gour Kishore Chakravarti and Another
Calcutta High Court · 18 Ind. Cas. 593
Land Registration Act, 1876 — Section 78
High Courts25 Nov 1912
Makhan Das Kali Vs Ram Chandra Gosswai and Others
Calcutta High Court · 18 Ind. Cas. 372
Bengal Tenancy Act, 1885 — Section 160
High Courts25 Nov 1912
Shananda Chandra Pal and Others Vs Sri Nath Roy Chowdhury and Others
Calcutta High Court · 17 Ind. Cas. 432
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1Transfer of Property Act, 1882 — Section 91
High Courts05 Nov 1912
Hiran Kumar Chowdhury, Bishwambhar Chowdhury and others Vs Mangal Sen, and others
Calcutta High Court · (1912) 11 CAL CK 0002
High Courts05 Nov 1912Allowed
Kalu Khalashi and others Vs The King-Emperor
Calcutta High Court · (1912) 11 CAL CK 0001
High Courts04 Nov 1912
Nath Nath Dey Vs Emperor
Calcutta High Court · 18 Ind. Cas. 404
Merchandise Marks Act, 1889 — Section 6Penal Code, 1860 (IPC) — Section 482
High Courts04 Nov 1912
Anath Nath Dey Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 281
Merchandise Marks Act, 1889 — Section 6, 7Penal Code, 1860 (IPC) — Section 482, 485, 486
High Courts11 Oct 1912
Kari Singh Vs J. Finch
Calcutta High Court · 18 Ind. Cas. 349
Penal Code, 1860 (IPC) — Section 499
High Courts04 Oct 1912
Samaruddi Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 367
Penal Code, 1860 (IPC) — Section 147
High Courts04 Oct 1912
Samaruddin and Vs Emperor
Calcutta High Court · 17 Ind. Cas. 565
Penal Code, 1860 (IPC) — Section 147, 149, 304
High Courts12 Sept 1912
Rajendra Narayan Singh Vs Emperor
Calcutta High Court · 18 Ind. Cas. 149
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts12 Sept 1912
Ram Prosad Vs Emperor
Calcutta High Court · 17 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 211
High Courts05 Sept 1912
Kedar Nath Roy and Others Vs Amritalal Mookerjee and Others
Calcutta High Court · 17 Ind. Cas. 283