High Courts30 Aug 1912
Sati Prosad Garga and Another Vs Radha Nath Maity and Another
Calcutta High Court · 18 Ind. Cas. 197
Bengal Tenancy Act, 1885 — Section 52
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 5 of 31
High Courts30 Aug 1912
Madhu Sudan Mandal Vs Radhika Prosad Das
Calcutta High Court · 16 Ind. Cas. 927
High Courts29 Aug 1912
Haripada Mandal and Others Vs Sanyasi Charan Biswas
Calcutta High Court · 18 Ind. Cas. 264
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts29 Aug 1912
Sundar Mal Marwari and Another Vs J.C. Murray
Calcutta High Court · 16 Ind. Cas. 963
Charter Act, 1861 — Section 15Court Fees Act, 1870 — Section 12, 7(iv)(e), 7(v)(e), 7(xi)(e)
High Courts28 Aug 1912
Suknandan Singh Vs Emperor
Calcutta High Court · 17 Ind. Cas. 531
Criminal Procedure Code, 1898 (CrPC) — Section 35, 411
High Courts28 Aug 1912
Deputy Legal Remembrancer Vs Kadir Mirza
Calcutta High Court · 17 Ind. Cas. 416
Criminal Procedure Code, 1898 (CrPC) — Section 112, 117, 118, 123
High Courts28 Aug 1912
Gokhai Padhan and Others Vs Gones Lal Pandit
Calcutta High Court · 17 Ind. Cas. 936
Transfer of Property Act, 1882 — Section 88
High Courts27 Aug 1912
Bhicha Ram Sahu Vs Bishambhar Nath Sahi
Calcutta High Court · 17 Ind. Cas. 957
Chota Nagpur Encumbered Estates Act, 1876 — Section 2
High Courts27 Aug 1912
Sito Mahton and Others Vs F.F. Christien
Calcutta High Court · 17 Ind. Cas. 361
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 43 Rule 1(r), 94(e)
High Courts27 Aug 1912
Abdul Sawan Sheikh and Others Vs Nekbar Mandal
Calcutta High Court · 16 Ind. Cas. 632
Bengal Tenancy Act, 1885 — Section 162, 163, 65Civil Procedure Code, 1882 — Section 235
High Courts26 Aug 1912
Bhola Nath Roy and Others Vs The Secretary of State for India in Council and Others
Calcutta High Court · 16 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts26 Aug 1912
Dilan Singh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 360 : 17 Ind. Cas. 570
Criminal Procedure Code, 1898 (CrPC) — Section 476, 532, 537Penal Code, 1860 (IPC) — Section 211
High Courts26 Aug 1912
Bhola Nath Roy Vs Secretary of State for India
Calcutta High Court · (1913) ILR (Cal) 503
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Aug 1912
Madan Mohan Singh Vs Raj Kishori Kumari
Calcutta High Court · 17 Ind. Cas. 1
Transfer of Property Act, 1882 — Section 52
High Courts22 Aug 1912
Durga Prasad Singh Vs Gosta Behari Nandi and Others
Calcutta High Court · 18 Ind. Cas. 545
High Courts22 Aug 1912
Raj Mohan Guha Vs Alam Gazi Patwari
Calcutta High Court · 17 Ind. Cas. 279
Bengal Tenancy Act, 1885 — Section 103B(c)
High Courts22 Aug 1912
Mozelle Joshua Vs Sophie Arakie and Another
Calcutta High Court · 18 Ind. Cas. 132
High Courts22 Aug 1912
Madan Mohun Singh Vs Raj Kishori Kumari and Others
Calcutta High Court · 39 Ind. Cas. 182
Bengal Tenancy Act, 1885 — Section 5Transfer of Property Act, 1882 — Section 52
High Courts21 Aug 1912
Nasir Ali Sheikh Vs Adeluddi Shana
Calcutta High Court · 16 Ind. Cas. 620
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146Limitation Act, 1963 — Article 120, 142, 144