High Courts12 Aug 1912
Kulada Prosad Pandey and Others Vs Haripada Chattopadhyaya and Others
Calcutta High Court · 17 Ind. Cas. 257
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 7 of 31
High Courts12 Aug 1912
Kulada Prasad Pandey Vs Haripada Chatterjee
Calcutta High Court · (1913) ILR (Cal) 407
High Courts10 Aug 1912
Pochai Meteh Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 239
Criminal Procedure Code, 1898 (CrPC) — Section 195(6), 404Limitation Act, 1963 — Article 154
High Courts09 Aug 1912
Era Apena and Another Vs Era Swami
Calcutta High Court · 17 Ind. Cas. 963
Contract Act, 1872 — Section 95
High Courts08 Aug 1912
Maharaja Ram Narayan Singh Bahadoor Vs Krishna Chandra Ghose and Others
Calcutta High Court · 17 Ind. Cas. 490
Chotanagpur Tenancy Act, 1908 — Section 81(n), 91
High Courts08 Aug 1912
Midnapore Zemindari Co., Ld. Vs Muktakeshi Dasi
Calcutta High Court · (1913) ILR (Cal) 402
Chotanagpur Tenancy Act, 1908 — Section 139(3)(a)
High Courts08 Aug 1912
Godhan Ram Bhakat and Others Vs Jaharmall
Calcutta High Court · 16 Ind. Cas. 583
High Courts08 Aug 1912
Midnapur Zemindary Co. Ld. Vs Muktakeshi Dasi
Calcutta High Court · 16 Ind. Cas. 776
Chota Nagpur Tenancy Act, 1903 — Section 139(3)(a)
High Courts08 Aug 1912
Shaikh Latafat Hossain and Others Vs Kumar Kamlanand Singh and Others
Calcutta High Court · 16 Ind. Cas. 586
Court Fees Act, 1870 — Section 13
High Courts08 Aug 1912Allowed
Ram Narain Singh Vs Lachmi Narain Deo
Calcutta High Court · (1912) 08 CAL CK 0001
High Courts07 Aug 1912
Baijnath Vs Ahmed Musaji Saleji
Calcutta High Court · (1913) ILR (Cal) 219 : 18 Ind. Cas. 978
Arbitration Act, 1899 — Section 11, 13, 14, 15
High Courts07 Aug 1912
Lachmi Narain and Another Vs Dhanukdhari Prosad Singh
Calcutta High Court · 17 Ind. Cas. 351
High Courts05 Aug 1912
Khedon Lal and Others Vs Rajendra Narain Singh
Calcutta High Court · 51 Ind. Cas. 70
High Courts05 Aug 1912
Eastern Mortgage and Agency Co. Ld. Vs Rakea Khatun and Others
Calcutta High Court · 17 Ind. Cas. 202
Bengal Tenancy Act, 1885 — Section 95(2)
High Courts05 Aug 1912
Peari Shah Vs Surja Mal Marwari
Calcutta High Court · 16 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(a)Court Fees Act, 1870 — Section 12
High Courts02 Aug 1912
Jogendra Nath Mookerjee Vs Mati Lal Chuckerbutty
Calcutta High Court · (1912) ILR (Cal) 885
Criminal Procedure Code, 1898 (CrPC) — Section 213(2)
High Courts02 Aug 1912
Bhabangana Debya Vs Harendra Narain Roy and Others
Calcutta High Court · 16 Ind. Cas. 48
Bengal Tenancy Act, 1885 — Section 98(4)
High Courts02 Aug 1912
Jogendra Nath Mukherji Vs Moti Lal Chakravarti
Calcutta High Court · 17 Ind. Cas. 406
Criminal Procedure Code, 1898 (CrPC) — Section 213(2)