High Courts24 Jul 1912
Rai Ganpat Singh Bahadur and Another Vs Moti Chand Zemindar
Calcutta High Court · 17 Ind. Cas. 171
Bengal Patni Taluks Regulation, 1819 — Section 2
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 9 of 31
High Courts24 Jul 1912
Monmotha Nath Pal Vs Girish Chandra Ray
Calcutta High Court · 18 Ind. Cas. 100
Specific Relief Act, 1877 — Section 42
High Courts24 Jul 1912
Thakun Chowdhury and Another Vs Manrup Mahton and Others
Calcutta High Court · 16 Ind. Cas. 735
Limitation Act, 1908 — Article 47Transfer of Property Act, 1882 — Section 68(c)
High Courts23 Jul 1912
Bonomali Gaontia and Another Vs Padma Lochan Gaontia and Others
Calcutta High Court · 16 Ind. Cas. 425
High Courts23 Jul 1912
Prosonno Kumari Debi Vs Ram Chandra Singha and Others
Calcutta High Court · 17 Ind. Cas. 155
Limitation Act, 1963 — Section 5
High Courts23 Jul 1912
Tara Chand Marwari Vs Brojo Gopal Mukerji
Calcutta High Court · 18 Ind. Cas. 747
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts23 Jul 1912
Dinabandhu Nandi Vs Mashuda Khatun
Calcutta High Court · 17 Ind. Cas. 263
Transfer of Property Act, 1882 — Section 90
High Courts22 Jul 1912
Ram Borai Singh and Others Vs Mohendra Prosad Singh and Others
Calcutta High Court · 16 Ind. Cas. 73
Limitation Act, 1963 — Article 83Transfer of Property Act, 1882 — Section 5(5)(6)
High Courts22 Jul 1912
Sailendra Nath Mookerjee Vs Ram Sundar Ghosh
Calcutta High Court · 15 Ind. Cas. 885
Civil Procedure Code, 1908 (CPC) — Section 20(c)Contract Act, 1872 — Section 49
High Courts19 Jul 1912
Tarak Das Pal Chowdhry Vs Harish Chandra Banerjee
Calcutta High Court · 16 Ind. Cas. 977
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterjee and Others
Calcutta High Court · 16 Ind. Cas. 193
High Courts18 Jul 1912
Naba Kishore Mandal Vs Atul Chandra Chatterji
Calcutta High Court · (1913) ILR (Cal) 150
Bengal Tenancy Act, 1885 — Section 95, 98
High Courts18 Jul 1912
Raj Krishna Dey Vs Bipin Behari Dey
Calcutta High Court · (1913) ILR (Cal) 251
High Courts18 Jul 1912
Shajan Bibi Vs Earsin Dewan and Others
Calcutta High Court · 16 Ind. Cas. 46
Suits Valuation Act, 1887 — Section 11
High Courts17 Jul 1912
Raj Krishna Dey Vs Bipin Bihari Dey and Others
Calcutta High Court · 18 Ind. Cas. 961
High Courts16 Jul 1912
Sukraj Roy Vs Lal Bahadur Gope
Calcutta High Court · 51 Ind. Cas. 34
Bengal Tenancy Act, 1885 — Section 105, 30(6), 52
High Courts16 Jul 1912
Nabin Chandra Pal and Others Vs Banga Chandra Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 705
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts16 Jul 1912
Administrator General of Bengal Vs Hughes
Calcutta High Court · (1913) ILR (Cal) 192
Succession Act, 1865 — Section 105, 159