High Courts02 Aug 1912
Sarat Chandra Ghose Vs Pratap Chandra Ghose
Calcutta High Court · (1913) ILR (Cal) 232
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 8 of 31
High Courts02 Aug 1912
Hiranund Ojha and Another Vs Raghunath Singh
Calcutta High Court · 16 Ind. Cas. 904
Chota Nagpur Landlord and Tenant Procedure Act, 1879 — Section 37(4), 37(5)Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Aug 1912
Rajani Kant Mukerji and Others Vs Ram Dulal Das and Others
Calcutta High Court · 17 Ind. Cas. 881
Limitation Act, 1963 — Article 14, 46
High Courts01 Aug 1912
Kumeda Charan Bala and Another Vs Asuthosh Chattopadhya
Calcutta High Court · 16 Ind. Cas. 742
Contract Act, 1872 — Section 213Limitation Act, 1908 — Article 89
High Courts01 Aug 1912
Mathura Prasad and Others Vs Tota Singh and Others
Calcutta High Court · 17 Ind. Cas. 177
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Mathura Prasad Vs Tota Singh
Calcutta High Court · (1913) ILR (Cal) 806
Bengal Tenancy Act, 1885 — Section 74
High Courts01 Aug 1912
Hanip Mandal Vs Barada Kishore Acharya Chowdhury
Calcutta High Court · 16 Ind. Cas. 419
High Courts31 Jul 1912
Kumar Kalanand Singh and Others Vs Bibi Jarao Kumari and Another
Calcutta High Court · 17 Ind. Cas. 238
Bengal Patni Taluks Regulation, 1819 — Section 13(3), 13(4), 9
High Courts31 Jul 1912
Ganga Prasad Singh and Others Vs Pargash Singh and Others
Calcutta High Court · 16 Ind. Cas. 41
Bengal Land Revenue Sales Act, 1859 — Section 33
High Courts30 Jul 1912
Masirunnissa Khatun Vs Joy Chand Lal Boyed and Others
Calcutta High Court · 16 Ind. Cas. 238
High Courts30 Jul 1912
Surya Narain Jha Vs Banwari Jha and Others
Calcutta High Court · 17 Ind. Cas. 7
Limitation Act, 1963 — Section 5
High Courts30 Jul 1912
Mane Muhammad Nasya and Another Vs Dhani Muhammad and Others
Calcutta High Court · 16 Ind. Cas. 22
High Courts29 Jul 1912
Bhogirath Chandra Mandal and Others Vs Sital Chandra Sarkar
Calcutta High Court · 17 Ind. Cas. 15
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jul 1912
The Eastern Mortgage and Agency Co., Ld. Vs Fakuruddin Mahomed Chowdhury and Another and Golam Sattur Chowdhury and Another
Calcutta High Court · 17 Ind. Cas. 849
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)(d), Order 43 Rule 1(s)
High Courts29 Jul 1912
Behari Lal Roy Chaudhuri Vs Hara Kumar Dutta and Others
Calcutta High Court · 29 Ind. Cas. 748
High Courts26 Jul 1912
Gobinda Sundar Singh Chowdhuri and Another Vs Chand Meah and Others
Calcutta High Court · 16 Ind. Cas. 202
High Courts26 Jul 1912
Syed Ahmed Hossain Chowdhuri and Others Vs Abdul Karim Abu Ahmad Khan Chaudhuri and Others
Calcutta High Court · 16 Ind. Cas. 3
Civil Procedure Code, 1908 (CPC) — Section 115, 92
High Courts25 Jul 1912
Shiddheswari Dasya and Another Vs Shashi Bhushan Chowdhury and Others
Calcutta High Court · 16 Ind. Cas. 39
High Courts25 Jul 1912
Sarat Chandra Chowdhury Vs Keshab Chandra Chowdhury
Calcutta High Court · 16 Ind. Cas. 422
High Courts24 Jul 1912
Jetindra Kumar Chatterji and Others Vs Nritya Gopal Mukerjee and Others
Calcutta High Court · 16 Ind. Cas. 831
English Wills Act, 1963 — Section 24Succession Act, 1865 — Section 77