High Courts15 Jul 1912
Narayan Sahu and Others Vs Mohant Damodar Das
Calcutta High Court · 16 Ind. Cas. 464
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 10 of 31
High Courts12 Jul 1912
Rahim Buksh Molla and Another Vs Hazi Ahmad and Others
Calcutta High Court · 16 Ind. Cas. 9
High Courts11 Jul 1912
Kali Prosonno Bhattacharyya Vs Protap Singh Pattar
Calcutta High Court · 18 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 2, Order 34 Rule 4Contract Act, 1872 — Section 16
High Courts11 Jul 1912Allowed
Sheik Muchi Osta and Others Vs Horsmul Marwari
Calcutta High Court · (1912) 07 CAL CK 0050
High Courts11 Jul 1912
Shashi Bhushan Gupta Chowdhury and Another Vs Emperor
Calcutta High Court · 15 Ind. Cas. 996
Bengal Local Self-Government Act, 1885 — Section 76
High Courts11 Jul 1912
Amrita Lal Bagchi Vs Jogendra Lal Chowdhury
Calcutta High Court · (1913) ILR (Cal) 187 : 15 Ind. Cas. 707
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93Limitation Act, 1963 — Article 120
High Courts11 Jul 1912
Mohim Chandra Basak Chowdhury and Others Vs Rup Manjari Dasi
Calcutta High Court · 16 Ind. Cas. 213
High Courts09 Jul 1912
Ganendra Mchan Chowdhury and Others Vs Gya Prosad Tewari and Another
Calcutta High Court · 16 Ind. Cas. 52
Guardians and Wards Act, 1890 — Section 29Registration Act, 1908 — Section 17, 49
High Courts09 Jul 1912
Gour Kishore Basak Vs Chandra Mohan Bandopadhaya
Calcutta High Court · 16 Ind. Cas. 394
High Courts08 Jul 1912
Jogemaya Dasee Vs Akhoy Coomar Das
Calcutta High Court · (1913) ILR (Cal) 140 : 18 Ind. Cas. 954
High Courts08 Jul 1912Dismissed
W. Stewart Vs The New Zealand Insurance Co., Ld.
Calcutta High Court · (1912) 07 CAL CK 0051
High Courts08 Jul 1912
Syed Asad Reza Vs Wahidunnessa Begum
Calcutta High Court · 57 Ind. Cas. 70
Civil Procedure Code, 1908 (CPC) — Section 47, 51
High Courts08 Jul 1912
Dharam Chand Boid and Another Vs Mouji Shahu and Others
Calcutta High Court · 16 Ind. Cas. 440
High Courts08 Jul 1912
Ram Charan Das and Others Vs Joy Ram Majhi and Others
Calcutta High Court · 16 Ind. Cas. 825
Transfer of Property Act, 1882 — Section 41
High Courts08 Jul 1912
Nanda Gopal Sinha Roy and Others Vs Srimati Pareshmoni Debi and Others
Calcutta High Court · 17 Ind. Cas. 478
High Courts08 Jul 1912
Sant Pershad Singh Vs Sheo Narayan Singh and Others
Calcutta High Court · 15 Ind. Cas. 728
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts08 Jul 1912
Munshi Kali Sankar Sahay and Others Vs Maharajah Protap Udai Nath Saha
Calcutta High Court · 16 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts05 Jul 1912
Mahabbat Ali Chowdhury Vs Shamsher Ali Chowdhury and Another
Calcutta High Court · 15 Ind. Cas. 703
High Courts04 Jul 1912
Jogabandhu Shasa and Another Vs Raj Kumar Roy Chowdhury and Others
Calcutta High Court · 15 Ind. Cas. 999
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts04 Jul 1912
Rani Hemanta Kumari Debi Vs Kulsamannessa Bibi
Calcutta High Court · 15 Ind. Cas. 847
Bengal Tenancy Act, 1885 — Section 30