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Calcutta High Court judgments, 1870

147 judgments · page 1 of 8

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High Courts15 Dec 1870Dismissed

Pyari Lal Shaha Vs Watson and Others

Calcutta High Court · (1870) 12 CAL CK 0001

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High Courts14 Dec 1870

Baboo Kishen Kishor Narayan Sing Vs Haunman Dutt Roy and Another

Calcutta High Court · (1870) 12 CAL CK 0003

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High Courts07 Dec 1870

Hari Mohan Sirkar and Others Vs R. Scott Moncrieff

Calcutta High Court · (1870) 12 CAL CK 0002

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High Courts20 Sept 1870

The Queen Vs Hari Prasad Gangooly and Others

Calcutta High Court · (1870) 09 CAL CK 0001

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High Courts13 Sept 1870

Panchilal Sarma Vs Anand Chandra Pal

Calcutta High Court · (1870) 09 CAL CK 0002

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High Courts23 Aug 1870

The Queen Vs Narayan Naik and Another

Calcutta High Court · (1870) 08 CAL CK 0002

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High Courts23 Aug 1870

The Queen Vs Dhona Bhooya and Others.

Calcutta High Court · (1870) 08 CAL CK 0001

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High Courts18 Aug 1870

Srinibas Misser and Others Vs Dubo Misser

Calcutta High Court · (1870) 08 CAL CK 0005

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High Courts18 Aug 1870

Maharaja Dhiraj Mahatab Chand Bahadur Vs Makund Ballabh Bose and Others

Calcutta High Court · (1870) 08 CAL CK 0003

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High Courts15 Aug 1870

Koegler Vs Yule and Another

Calcutta High Court · (1870) 08 CAL CK 0004

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High Courts13 Aug 1870

Mia Khan and Manu Khan Vs Bibi Bibijan and Bibi Amnujan

Calcutta High Court · (1870) 08 CAL CK 0007

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High Courts12 Aug 1870

Joseph Ezekiel Judah and Another Vs Aaron Hye Nusseem Ezekiel Judah and Others

Calcutta High Court · (1870) 08 CAL CK 0006

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High Courts28 Jul 1870

Kamikhaprasad Roy and Others Vs Srimati Jagadamba Dasi and Others

Calcutta High Court · (1870) 07 CAL CK 0005

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High Courts20 Jul 1870

Jogeswar Chakrabatti Vs Panch Kauri Chakrabatti

Calcutta High Court · (1870) 07 CAL CK 0010

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High Courts14 Jul 1870Dismissed

Wise Vs Garib Hossein Chowdhry and Others

Calcutta High Court · (1870) 07 CAL CK 0008

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High Courts12 Jul 1870Dismissed

Thakur Jibnath Sing Vs The Court of Wards and Another

Calcutta High Court · (1870) 07 CAL CK 0002

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High Courts11 Jul 1870

In Re: John Bodry

Calcutta High Court · (1870) 07 CAL CK 0004

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High Courts08 Jul 1870

Niladhro Chowdhry Vs Karunakar Mahati

Calcutta High Court · (1870) 07 CAL CK 0007

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High Courts06 Jul 1870

S.M. Jagatsunderi Dasi Vs Sonatan Bysak

Calcutta High Court · (1870) 07 CAL CK 0009

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High Courts06 Jul 1870

Nekram Jemadar Vs Iswariprasad Pachuri

Calcutta High Court · (1870) 07 CAL CK 0003

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