High Courts08 Jan 1870
Hardayal Mandal Vs Tirthanand Thakur and Another
Calcutta High Court · (1870) 01 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1870
147 judgments · page 8 of 8
High Courts07 Jan 1870
In Re: Mahesh Chandra Banerjee The Queen
Calcutta High Court · (1870) 01 CAL CK 0020
High Courts06 Jan 1870
John Dacosta and Others Vs M.R. Currie and Others
Calcutta High Court · (1870) 01 CAL CK 0009
High Courts06 Jan 1870
Paresnath Mookerjee and Others Vs Binadiram Sen and Others
Calcutta High Court · (1870) 01 CAL CK 0004
High Courts05 Jan 1870
Bijaynath Chattapadhya Vs Ekowri Sing and Others
Calcutta High Court · (1870) 01 CAL CK 0006
High Courts05 Jan 1870
Taraknath Mookhopadhya Vs The Collector of Hooghly, on behalf of Government and Others
Calcutta High Court · (1870) 01 CAL CK 0005