COURT ARCHIVE
Calcutta High Court judgments, 1870
147 judgments · page 7 of 8
Saligram Sing Vs Gobind Suhai and Another
Calcutta High Court · (1870) 02 CAL CK 0007
Purna Chandra Roy and Others Vs Abhaya Chandra Roy and Another
Calcutta High Court · (1870) 02 CAL CK 0017
S.M. Kamini Debi Vs Ramlochan Sirkar
Calcutta High Court · (1870) 02 CAL CK 0019
Khodie Lal Vs Mussamat Biswasu Kunwar
Calcutta High Court · (1870) 02 CAL CK 0001
Gadadhar Moitry Vs Gangaprasad Moitry
Calcutta High Court · (1870) 01 CAL CK 0014
Bhairab Chandra Chuckerbutty Vs Mahendra Chandra Chuckerbutty and Others
Calcutta High Court · (1870) 01 CAL CK 0002
Gobind Chandra Roy and Another Vs Ganga Gobind Sen
Calcutta High Court · (1870) 01 CAL CK 0018
Mussamat Harasundari Baistabi Vs Mussamat Jayadurga Baistabi and Others
Calcutta High Court · (1870) 01 CAL CK 0019
Sheikh Mahomed Basirulla Vs Sheikh Abdulla and Others
Calcutta High Court · (1870) 01 CAL CK 0008
Mussamat Gosmiah Vs Taffuzzul Hossein
Calcutta High Court · (1870) 01 CAL CK 0021
Jugal Kishor Chuckerbutty Vs Iswarchandra Das
Calcutta High Court · (1870) 01 CAL CK 0022
Janki Bibi and Another Vs Fatteh Bahadur
Calcutta High Court · (1870) 01 CAL CK 0001
Maharaja Jay Mangal Sing Bahadur Vs Lal Bang Pal Sing
Calcutta High Court · (1870) 01 CAL CK 0007
Chandrakant Mookerjee Vs Kartikcharan Chaile and Another
Calcutta High Court · (1870) 01 CAL CK 0017
Mussamat Indirjit Kunwar and Another Vs Mussamat Raj Kunwar alias Sheomurat Kunwar
Calcutta High Court · (1870) 01 CAL CK 0016
The Court of Wards Bahadur and Another Vs Raja Lilanand Singh and Others
Calcutta High Court · (1870) 01 CAL CK 0011
Gobardhan Barmono Vs Srimati Mani Bibi
Calcutta High Court · (1870) 01 CAL CK 0010
Maharaja Dhiraj Mahtab Chand Bahadur Vs Ram Brahma Mullick and Another
Calcutta High Court · (1870) 01 CAL CK 0003
Gajendranarayan Roy Vs Hemangini Dasi Mother and Guardian of Purna Chandra Mitter
Calcutta High Court · (1870) 01 CAL CK 0013