High Courts24 Dec 1969Dismissed
Chhotabhai Jethabhai Patel and Co. Vs The Union of India (UOI)
Calcutta High Court · AIR 1971 Cal 221
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 3
COURT ARCHIVE
Calcutta High Court judgments, 1969
380 judgments · page 1 of 19
High Courts23 Dec 1969
Jyoti Prakash Sen Vs The State and Others
Calcutta High Court · 74 CWN 839
Criminal Procedure Code, 1898 (CrPC) — Section 242Penal Code, 1860 (IPC) — Section 323, 37, 392
High Courts23 Dec 1969Dismissed
Indrajit Choubey and Another Vs Sitaram Agarwalla and Others
Calcutta High Court · AIR 1971 Cal 160 : 74 CWN 938 : (1971) 1 ILR (Cal) 85
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 12
High Courts23 Dec 1969
The Administrator, 24 Parganas Zilla Parishad Vs The State of West Bengal and Others
Calcutta High Court · AIR 1970 Cal 346
Constitution of India, 1950 — Article 154, 166West Bengal Zilla Parishad Act, 1963 — Section 105, 30, 31(2)
High Courts22 Dec 1969Dismissed
Union of India Vs Biri Trading Company
Calcutta High Court · (1969) 12 CAL CK 0033
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts22 Dec 1969Allowed
Karibala Dasi Vs Lakshman Chandra Das
Calcutta High Court · 74 CWN 1051
Criminal Procedure Code, 1898 (CrPC) — Section 145Limitation Act, 1908 — Article 47, 22
High Courts22 Dec 1969
Union of India (UOI) Vs Biri Trading Co.
Calcutta High Court · 74 CWN 877 : (1970) 2 ILR (Cal) 27
Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 30, 31
High Courts19 Dec 1969Dismissed
Srimati Seuli Choudhury Vs Srimati Maydha Rajnath and Others
Calcutta High Court · 74 CWN 647
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 3, 2, 47Decrees and Orders Validating Act, 1936 — Section 2
High Courts18 Dec 1969
Calcutta Credit Corporation Ltd. Vs Income Tax Officer, Central and Others
Calcutta High Court · (1971) 79 ITR 483
Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 147, 148
High Courts18 Dec 1969Dismissed
Labanya Prova Guha Vs Balai Chandra Mukherjee
Calcutta High Court · (1970) 2 ILR (Cal) 241
Civil Procedure Code, 1908 (CPC) — Section 2(11)Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 105, 114, 119, 213(1), 222
High Courts18 Dec 1969
Keshore Deo Goenka Accused Vs The State and Satyanarayan Dhanuka
Calcutta High Court · 75 CWN 325
Penal Code, 1860 (IPC) — Section 420
High Courts17 Dec 1969
Samir Khan and Others Vs The State
Calcutta High Court · 75 CWN 315
Penal Code, 1860 (IPC) — Section 352, 427
High Courts17 Dec 1969Dismissed
Shaikh Shahzada Vs The Union of India and Others
Calcutta High Court · 74 CWN 843
High Courts17 Dec 1969
Corporation of Calcutta Vs Howrah Motor Company (P.) Ltd.
Calcutta High Court · (1969) 12 CAL CK 0006
Bengal Tenancy Act, 1885 — Section 22(2)Calcutta Municipal Act, 1923 — Section 127, 131, 131(2), 139, 146Calcutta Municipal Act, 1951 — Section 172, 172(1), 172(2), 178, 179
High Courts17 Dec 1969Dismissed
R.N. Jhunjhunwalla and Co. (P) Ltd. Vs Alliance Jute Mills Co. Ltd.
Calcutta High Court · 74 CWN 510
High Courts16 Dec 1969Dismissed
Mrs. Zerina Jamshed Kalyanvala Vs Jamshed Framroze Kalyanvala
Calcutta High Court · 74 CWN 261
Guardians and Wards Act, 1890 — Section 19(b), 24Parsi Marriage and Divorce Act, 1936 — Section 49
High Courts16 Dec 1969
Krishna Sardar Vs Sindhu Bala Dasi
Calcutta High Court · AIR 1970 Cal 444 : 74 CWN 622 : (1970) 1 ILR (Cal) 639
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2Transfer of Property Act, 1882 — Section 53A
High Courts16 Dec 1969Dismissed
American Home Products Corporation Vs Mag Laboratories Private Ltd.
Calcutta High Court · 75 CWN 118 : (1970) 2 ILR (Cal) 280
Trade and Merchandise Marks Act, 1958 — Section 109, 11, 17, 17(1), 18Trade Marks Rules, 2002 — Rule 85
High Courts12 Dec 1969Dismissed
Sailendranath Sadhukhan and Another Vs Chhotelal Shaw and Others
Calcutta High Court · AIR 1970 Cal 449 : 74 CWN 869
Easements Act, 1882 — Section 13
High Courts12 Dec 1969Dismissed
The Union of India (UOI) and Others Vs Sashi Bhushan Biswas
Calcutta High Court · AIR 1970 Cal 545
Constitution of India, 1950 — Article 311(2)