High Courts12 Dec 1969Dismissed
Sailendra Nath Sadhukhan Vs Chhotelal Show
Calcutta High Court · 74 CWN 869 : (1970) 2 ILR (Cal) 546
COURT ARCHIVE
Calcutta High Court judgments, 1969
380 judgments · page 2 of 19
High Courts10 Dec 1969
Bhartiya Steel and Engineering Co. (P.) Ltd. Vs Income Tax Officer, K-Ward and Others
Calcutta High Court · (1971) 81 ITR 156
Constitution of India, 1950 — Article 14Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 271, 271(1), 274, 297(2)
High Courts09 Dec 1969
Gopinath Misra and Another Vs The State
Calcutta High Court · 75 CWN 948
Penal Code, 1860 (IPC) — Section 134, 161, 200, 302, 34
High Courts09 Dec 1969Allowed
James Finlay and Co. Ltd. Vs Central Labour Court at Calcutta
Calcutta High Court · (1971) 1 ILR (Cal) 480
Central Industrial Security Force Rules, 1969 — Rule 62Industrial Disputes Act, 1947 — Section 10(1), 25F, 25FF, 33C(2)West Bengal Industrial Disputes Rules, 1958 — Rule 74
High Courts04 Dec 1969
Union of India (UOI) Vs Sri Satya Narainji and Others
Calcutta High Court · (1970) 76 ITR 398
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts04 Dec 1969Dismissed
Sm. Nandarani Dassi Vs Sm. Badibala Debi
Calcutta High Court · 74 CWN 922
Bengal Tenancy Act, 1885 — Section 48
High Courts03 Dec 1969Allowed
Kishori Mohan Das Vs Sm. Uma Sashi Dasi
Calcutta High Court · 74 CWN 694
West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts02 Dec 1969Allowed
Nripendra Ballav Pal and Others Vs Kamal Prasad Rai and Others
Calcutta High Court · AIR 1970 Cal 479
West Bengal Suits Valuation Act, 1887 — Section 8
High Courts01 Dec 1969Dismissed
Corpn. of Calcutta Vs M/S Bhagat Oil Mill
Calcutta High Court · 74 CWN 164
Calcutta Municipal Act, 1951 — Section 30, 585Criminal Procedure Code, 1898 (CrPC) — Section 200
High Courts01 Dec 1969
Girdhardas Kothari Vs Income Tax Officer, "A" Ward and Others
Calcutta High Court · (1971) 79 ITR 490
Income Tax Act, 1961 — Section 147, 148
High Courts01 Dec 1969
Smt. Santosh Debi Baid Vs Income Tax Officer, Central and Another
Calcutta High Court · (1971) 1 ILR (Cal) 474 : (1971) 81 ITR 552
Income Tax Act, 1922 — Section 33BIncome Tax Act, 1961 — Section 147(1), 148
High Courts01 Dec 1969
Madan Lal Lohia Vs Assistant Controller of Estate Duty, "A" Ward and Others
Calcutta High Court · (1972) 85 ITR 99
Constitution of India, 1950 — Article 227Estate Duty Act, 1953 — Section 2(12A), 62(1), 73Income Tax Act, 1922 — Section 46(1), 46(5A)
High Courts01 Dec 1969Dismissed
M/s. Oriental Metal Industries Pvt. Ltd. Vs State of West Bengal and others
Calcutta High Court · 74 CWN 1002
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 19
High Courts01 Dec 1969Dismissed
Gorak Nath Champalal Pandey Vs Hansraj Manot
Calcutta High Court · (1970) 2 ILR (Cal) 506
Partnership Act, 1932 — Section 69(2)
High Courts28 Nov 1969
Aravinda Mohan Sinha Vs Prohlad Chandra Samanta
Calcutta High Court · AIR 1970 Cal 437 : (1970) CriLJ 1341 : (1971) 1 ILR (Cal) 87
Criminal Procedure Code, 1898 (CrPC) — Section 411, 439Customs Act, 1962 — Section 135Defence of India Rules, 1962 — Rule 126(P), 126P(2)
High Courts28 Nov 1969Allowed
The State of West Bengal and Others Vs Sm. Kalyani Chowdhury and Others
Calcutta High Court · AIR 1970 Cal 225 : (1970) 1 CALLT 414
Civil Services (Classification, Control and Appeal) Rules — Rule 49, 56Constitution of India, 1950 — Article 226
High Courts28 Nov 1969Allowed
Uday Chand Mahatab Vs Hulasman Bokrie
Calcutta High Court · 74 CWN 658 : (1970) 2 ILR (Cal) 125
Bengal Agricultural Income Tax Act, 1944 — Section 18, 18(1)
High Courts27 Nov 1969
Gobindlal Bangur Vs Income Tax Officer, Central
Calcutta High Court · (1971) 79 ITR 364
Income Tax Act, 1961 — Section 160, 168
High Courts26 Nov 1969
Nitai Pada Das and Others Vs Srimati Deepika Rani Bhattacharjee
Calcutta High Court · 74 CWN 619
Civil Procedure Code, 1908 (CPC) — Section 115, 16, 16(d), 17, 19Registration Act, 1908 — Section 7Specific Relief Act, 1963 — Section 39
High Courts26 Nov 1969
Messrs. Kumar Engineering Works (Private) Ltd. Vs Sri Dinabandhu Koley and Others
Calcutta High Court · AIR 1970 Cal 343 : 74 CWN 589 : (1971) 1 ILR (Cal) 532
Industrial Disputes Act, 1947 — Section 33(2), 33APayment of Wages Act, 1936 — Section 15