High Courts22 Dec 1926
Nazir Ahmed Vs Emperor
Calcutta High Court · AIR 1927 Cal 478
Criminal Procedure Code, 1898 (CrPC) — Section 476
COURT ARCHIVE
Calcutta High Court judgments, 1926
399 judgments · page 1 of 20
High Courts22 Dec 1926
Hyat Mahomed and Others Vs Shaikh Mannu and Others
Calcutta High Court · AIR 1927 Cal 290
Civil Procedure Code, 1908 (CPC) — Section 23
High Courts22 Dec 1926
Munshi Safar Ali Master Vs Abdul Majid and Another
Calcutta High Court · AIR 1927 Cal 279
Transfer of Property Act, 1882 — Section 108(J), 116
High Courts22 Dec 1926
Kshetra Nath Sikdar and Others Vs Harasukdas Balkissen Das and Others
Calcutta High Court · AIR 1927 Cal 538
Registration Act, 1908 — Section 17
High Courts22 Dec 1926
Umapati Mukerjee and Others Vs Sheikh Soleman and Others
Calcutta High Court · AIR 1927 Cal 614 : 103 Ind. Cas. 233
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Dec 1926
Sarat Krishna Bose Vs Bisweswar Mitra and Others
Calcutta High Court · AIR 1927 Cal 534 : 103 Ind. Cas. 69
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts21 Dec 1926
Kumarish Ch. Mukhopadhya Vs Ram Taran Ghosh and Others
Calcutta High Court · AIR 1927 Cal 939
Bengal Tenancy Act, 1885 — Section 153
High Courts21 Dec 1926
Midnapore Zamindari Co. Ltd. Vs Sadhumoni Dasi
Calcutta High Court · AIR 1927 Cal 846
Bengal Tenancy Act, 1885 — Section 160, 167
High Courts21 Dec 1926
Sarat Chandra Haldar Vs Mitra Mukerjee and Co. and Another
Calcutta High Court · AIR 1927 Cal 420
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts21 Dec 1926
Asrafali Saiyal Vs Nasur Sarkar and Others
Calcutta High Court · AIR 1927 Cal 343 : 101 Ind. Cas. 607
Criminal Procedure Code, 1898 (CrPC) — Section 438
High Courts21 Dec 1926
Kishen Dayal Chaukidar Vs Darjeeling Municipality
Calcutta High Court · AIR 1927 Cal 574 : 103 Ind. Cas. 63
Darjeeling Municipal Act, 1900 — Section 244(s)
High Courts20 Dec 1926
Sm. Matangini Devi and Another Vs Behari Lal Banerjee
Calcutta High Court · AIR 1927 Cal 935
High Courts20 Dec 1926
Sir William Henry Turner and Others Vs Kilburn and Co.
Calcutta High Court · AIR 1927 Cal 332 : 101 Ind. Cas. 854
Contract Act, 1872 — Section 229
High Courts20 Dec 1926
Adam Ali Taluqdar and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 324
Penal Code, 1860 (IPC) — Section 304
High Courts20 Dec 1926
Pravat Chandra Giri Vs Amulya Chandra Bahaduri and Others
Calcutta High Court · AIR 1927 Cal 340 : 101 Ind. Cas. 527
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts17 Dec 1926
Dharanidhar Boral Vs Panchanan Saha and Others
Calcutta High Court · AIR 1927 Cal 559 : 101 Ind. Cas. 15
Transfer of Property Act, 1882 — Section 85, 90
High Courts16 Dec 1926
Bidhu Bhusan Bakshi Vs Kala Chand Roy
Calcutta High Court · AIR 1927 Cal 775
Court Fees Act, 1870 — Section 28
High Courts15 Dec 1926
Lalit Mohan Banerjee and Another Vs Norodamoyi Dasi
Calcutta High Court · AIR 1927 Cal 494 : 101 Ind. Cas. 339
Succession Act, 1925 — Section 187
High Courts14 Dec 1926
Sahebzada Faridun Seko Vs Sahebzadi Jehanara Begum
Calcutta High Court · AIR 1927 Cal 382 : 101 Ind. Cas. 104
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts14 Dec 1926
Kasiswar Ray and Others Vs Satya Brahma Das
Calcutta High Court · AIR 1927 Cal 312 : 101 Ind. Cas. 133
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90