High Courts07 Jan 1926
Ram Chandra De and Another Vs Gajendra Nath Das
Calcutta High Court · 94 Ind. Cas. 204
Penal Code, 1860 (IPC) — Section 31, 420
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 22 of 22
High Courts06 Jan 1926
Safitannessa Khatun and Others Vs Megh Lal Gope and Others
Calcutta High Court · AIR 1926 Cal 735 : 94 Ind. Cas. 172
High Courts06 Jan 1926
Beni Madhab Chaudhury and Another Vs Bejoy Chand Mahatap Bahadur of Burdwan
Calcutta High Court · AIR 1926 Cal 1182
High Courts06 Jan 1926
Beni Madhab Chaudhury and Another Vs Moharajadhiraj Sir Bejoy Chand Mahatap Bahadur of Burdwan
Calcutta High Court · 96 Ind. Cas. 570
Bengal Tenancy Act, 1885 — Section 153, 163
High Courts06 Jan 1926
Bhusan Shahana and Others Vs Upendra Nath Ghose and Others
Calcutta High Court · 96 Ind. Cas. 665
High Courts06 Jan 1926
Srikrishna Mandal Vs Khadiar Chand Pali and Srimaty Biradasundari Dasi and Others
Calcutta High Court · 96 Ind. Cas. 581
High Courts05 Jan 1926
Upendra Nath Mukhopadhya and Another Vs Kiran Chandra Ghore and Others
Calcutta High Court · AIR 1926 Cal 1046 : 97 Ind. Cas. 149
High Courts05 Jan 1926
Deven Mandal and Others Vs Dhurba Kumar Mandal and Others
Calcutta High Court · AIR 1927 Cal 916
High Courts05 Jan 1926
The Secretary of State for India in Council Vs Naresh Chandra Bose
Calcutta High Court · AIR 1926 Cal 1000 : 95 Ind. Cas. 459
High Courts04 Jan 1926Dismissed
Surjya Kumar Deb Chaudhury Vs Jaynarayan Deb
Calcutta High Court · (1926) 01 CAL CK 0037
High Courts04 Jan 1926
Srimati Hemangini Dasi Vs Emperor
Calcutta High Court · AIR 1926 Cal 944 : 97 Ind. Cas. 42
Calcutta Suppression of Immoral Traffic Act, 1923 — Section 4(2)
High Courts04 Jan 1926
Ram Chunder Serowgie and Another Vs Gowri Nath Dutt
Calcutta High Court · AIR 1926 Cal 927 : 97 Ind. Cas. 376
Calcutta Rent Act, 1920 — Section 19, 9
High Courts04 Jan 1926
Abdul Rahaman Haji Hossein Vs Gourhari Ghose
Calcutta High Court · 95 Ind. Cas. 629
Contract Act, 1872 — Section 247