High Courts15 Jan 1926
Secretary of State Vs K.S. Bannerjee
Calcutta High Court · AIR 1927 Cal 45 : 97 Ind. Cas. 140
Court Fees Act, 1870 — Section 8
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 21 of 22
High Courts15 Jan 1926
Srimati Saudamini Ghose Vs The Jessore Registered Loan Company Limited
Calcutta High Court · AIR 1926 Cal 1146 : 96 Ind. Cas. 554
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11(2)(f)
High Courts13 Jan 1926
Kanappa Chetty and Others Vs Sugan Chand Daga
Calcutta High Court · 96 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Order 49 Rule 1
High Courts13 Jan 1926
Arajali and Others Vs The King-Emperor
Calcutta High Court · (1926) 01 CAL CK 0046
High Courts13 Jan 1926
Srimati Basanta Kumari Debi and Another Vs Beni Madhab Mahapatra
Calcutta High Court · AIR 1926 Cal 1058 : 95 Ind. Cas. 788
Bengal Tenancy Act, 1885 — Section 105, 109
High Courts13 Jan 1926
Sugan Chand Daga Vs Kanappa Chetty and Others
Calcutta High Court · AIR 1926 Cal 977
High Courts13 Jan 1926
Shamsud Ali Vs Miriam Elias and Others
Calcutta High Court · AIR 1926 Cal 1140 : 97 Ind. Cas. 710
Limitation Act, 1908 — Section 19
High Courts12 Jan 1926
Akshoy Kumar Chakraburty Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 175a
Criminal Procedure Code, 1898 (CrPC) — Section 173(b)Penal Code, 1860 (IPC) — Section 211
High Courts12 Jan 1926
Dearish and Others Vs Dwijadas Chakrabarty and Another
Calcutta High Court · 97 Ind. Cas. 1007
Bengal Tenancy Act, 1885 — Section 105, 50(2)
High Courts11 Jan 1926
Dwarka Nath Karmakar Vs Lalit Mohan Karmakar
Calcutta High Court · 97 Ind. Cas. 576
High Courts11 Jan 1926
Srihari Jana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · AIR 1926 Cal 1040
High Courts11 Jan 1926
Maharaja Sashi Kanta Acharjee Bahadur Vs Fooljan Bewa and Others
Calcutta High Court · AIR 1926 Cal 1184 : 96 Ind. Cas. 567
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Limitation Act, 1963 — Section 18
High Courts11 Jan 1926
Radhamatulla Mondal and Others Vs Lokeman Dafadar and Others
Calcutta High Court · 96 Ind. Cas. 544
Civil Procedure Code, 1908 (CPC) — Section 21
High Courts11 Jan 1926
Sriharijana and Others Vs Satya Charan Dulia and Others
Calcutta High Court · 95 Ind. Cas. 961
High Courts11 Jan 1926
Upendra Nath Bose Roy Chowdhury and Others Vs K.B. Dutt and Others
Calcutta High Court · 96 Ind. Cas. 562
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts11 Jan 1926
Jogesh Chandra Roy Vs Annada charan Chaudhury and Others
Calcutta High Court · AIR 1926 Cal 1065 : 95 Ind. Cas. 831
High Courts08 Jan 1926
Rani Hemanta Kumari Debi and Others Vs Rajendra Kishore Nath Sarkar
Calcutta High Court · AIR 1926 Cal 1236 : 97 Ind. Cas. 306
Bengal Tenancy Act, 1885 — Section 174
High Courts08 Jan 1926
Satis Chandra Giri Vs Benoy Krishna Mukhopadhya and Others
Calcutta High Court · AIR 1926 Cal 1092 : 96 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Jan 1926
Sukh Lal Shah Vs Prosanna Kumar Shaha and Another
Calcutta High Court · AIR 1926 Cal 1199