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Calcutta High Court judgments, 1926

435 judgments · page 20 of 22

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High Courts29 Jan 1926

Emperor Vs Garib Hari

Calcutta High Court · AIR 1926 Cal 742 : 94 Ind. Cas. 365

Criminal Procedure Code, 1898 (CrPC) — Section 164
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High Courts28 Jan 1926

Gholam Sidhique Khan and Others Vs Jogendra Nath Mitra and Another

Calcutta High Court · AIR 1926 Cal 916 : 96 Ind. Cas. 199

Transfer of Property Act, 1882 — Section 41
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High Courts28 Jan 1926

Kali Prosanna Ray Vs Prem Chand Mahapatra and Others

Calcutta High Court · AIR 1926 Cal 1062 : 95 Ind. Cas. 853

Bengal Tenancy Act, 1885 — Section 159, 163, 167
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High Courts28 Jan 1926

Suckchand Das Vs Giridhari Das and Another

Calcutta High Court · 97 Ind. Cas. 1016

Bengal Tenancy Act, 1885 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 145
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High Courts26 Jan 1926

Basant Lal and Others Vs Purna Chandra Banerji

Calcutta High Court · AIR 1926 Cal 1117

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High Courts26 Jan 1926

Manindra Chandra Ray Chaudhury and Another Vs Suniti Bala Debi and Others

Calcutta High Court · AIR 1926 Cal 1006 : 95 Ind. Cas. 632

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
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High Courts26 Jan 1926

C.E. Stuart Vs D.A.C. Stuart

Calcutta High Court · AIR 1926 Cal 864 : 96 Ind. Cas. 932

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High Courts26 Jan 1926

Jogendra Nathkar Vs Sudhir Chandra Roy and Others

Calcutta High Court · 95 Ind. Cas. 838

Bengal Tenancy Act, 1885 — Section 170Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts25 Jan 1926

Dinu Ghose and Others Vs Kati Ghose

Calcutta High Court · 95 Ind. Cas. 545

Contract Act, 1872 — Section 69, 70
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High Courts25 Jan 1926

National Coal Co. Ltd. Vs Gyan Ranjan Bhattacharya

Calcutta High Court · AIR 1927 Cal 299

Companies Act, 1956 — Section 53
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High Courts22 Jan 1926

National Coal Co., Ltd. Vs Kshitish Bose and Co.

Calcutta High Court · AIR 1926 Cal 818 : 95 Ind. Cas. 409

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High Courts22 Jan 1926

Trailakyanath Char Vs Chintamoney Dutt and Another

Calcutta High Court · AIR 1926 Cal 813 : 95 Ind. Cas. 426

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High Courts21 Jan 1926

Panchubala Debi Vs Jotindra Nath Goswami and Others

Calcutta High Court · AIR 1926 Cal 993

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High Courts21 Jan 1926

Kalisadhan Mitra and Another Vs Prafulla Chandra Mittra

Calcutta High Court · AIR 1926 Cal 1061 : 95 Ind. Cas. 848

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High Courts20 Jan 1926

Sishir Kumar Mitter Vs Corporation of Calcutta

Calcutta High Court · AIR 1926 Cal 786 : 96 Ind. Cas. 649

Calcutta Municipal Act, 1923 — Section 537Criminal Procedure Code, 1898 (CrPC) — Section 248
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High Courts20 Jan 1926

Altap Ali Vs Jamsur Ali

Calcutta High Court · AIR 1926 Cal 638

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High Courts20 Jan 1926

Bijoy Gopal Ghosh Vs Iswar Chandra Kumar

Calcutta High Court · 97 Ind. Cas. 659

Criminal Procedure Code, 1898 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 380, 427, 436
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High Courts20 Jan 1926

Victor Vs Emperor

Calcutta High Court · AIR 1926 Cal 648

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High Courts19 Jan 1926

Ram Dan Damani Vs Hari Das Damini

Calcutta High Court · AIR 1926 Cal 1048 : 95 Ind. Cas. 933

Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 420
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High Courts17 Jan 1926

Kailash Chandra Ghosh Vs Hamid Ali and Others

Calcutta High Court · AIR 1927 Cal 243

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