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Calcutta High Court judgments, 1926

435 judgments · page 3 of 22

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High Courts02 Dec 1926

Munshi Safar Ali Vs Khosh Banu (Koshban in Petition) on his Death Her Son Abdul Majid and Another

Calcutta High Court · 100 Ind. Cas. 614

Transfer of Property Act, 1882 — Section 116
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High Courts02 Dec 1926

Sutu Howladar and Others Vs Alep and Others

Calcutta High Court · AIR 1927 Cal 576 : 101 Ind. Cas. 792

Evidence Act, 1872 — Section 13, 36, 83
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High Courts02 Dec 1926

Khetra Mohan Saha Sardar and Others Vs Akhil Chandra Das Bhowmik and Others

Calcutta High Court · AIR 1927 Cal 431

Bengal Tenancy Act, 1885 — Section 149(3)
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High Courts02 Dec 1926Dismissed

Munshi Safar Ali Master Vs Abdul Majid and Another

Calcutta High Court · (1926) 12 CAL CK 0024

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High Courts02 Dec 1926

Secretary of State for India Vs Fakir Mohammad Mandal and Others

Calcutta High Court · AIR 1927 Cal 415

Bengal Sanitary Drainage Act, 1895 — Section 16
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High Courts02 Dec 1926

Bepin Behari Dandapat and Others Vs Trailakya Nath Dandapat and Others

Calcutta High Court · AIR 1927 Cal 933

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High Courts02 Dec 1926

Bepin Behari Dandapat and Others Vs Trailokya Nath Dandapat and Others

Calcutta High Court · 102 Ind. Cas. 398

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High Courts02 Dec 1926

The Secretary of State for India in Council Vs Fakir Mahammad Mondal

Calcutta High Court · 101 Ind. Cas. 349

Bengal Sanitary Drainage Act, 1895 — Section 16
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High Courts01 Dec 1926

Chuni Lal Dutt and Others Vs Gopiram Bhotica

Calcutta High Court · AIR 1927 Cal 275

Registration Act, 1908 — Section 49
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High Courts01 Dec 1926

Jamiraddin Ahmed Vs Mt. Sahera Khatun Bibi and Others

Calcutta High Court · AIR 1927 Cal 579 : 101 Ind. Cas. 760

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High Courts01 Dec 1926

Mayeuddi and Others Vs Mahammad Razzab Ali and Others

Calcutta High Court · AIR 1927 Cal 457

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High Courts30 Nov 1926

Ebad Ali and Others Vs Mt. Fatema Bibi and Others

Calcutta High Court · AIR 1927 Cal 951

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High Courts30 Nov 1926

Rajani Kanta Shaha Banik Vs Ramani Mohan Goswami and Others

Calcutta High Court · AIR 1927 Cal 934

Specific Relief Act, 1877 — Section 42
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High Courts30 Nov 1926

Rajah Janaki Nath Roy and Others Vs Nawab Khawaja Habibulla Saheb

Calcutta High Court · AIR 1927 Cal 359

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1(3)
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High Courts29 Nov 1926

Karuna Chandra Das and Others Vs Secretary of State

Calcutta High Court · AIR 1927 Cal 413

Bengal Tenancy Act, 1885 — Section 104(h)
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High Courts29 Nov 1926

Ashutosh Seal Vs Gouripore Co. Ltd.

Calcutta High Court · AIR 1927 Cal 286

Workmens Compensation Act, 1923 — Section 30
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High Courts29 Nov 1926

Brojo Gopal Naik Vs Lakshmoni Dassi and Others

Calcutta High Court · AIR 1927 Cal 791

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High Courts29 Nov 1926

Firm Chaitanya Krishna Mandal and Others Vs Jagat Chandra Banikya and Others

Calcutta High Court · AIR 1927 Cal 240

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 151
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High Courts29 Nov 1926

Dwijapada Das and Others Vs Kalipada De and Others

Calcutta High Court · AIR 1927 Cal 421

Specific Relief Act, 1877 — Section 42
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High Courts26 Nov 1926

Srimati Giribala Dasi and Another Vs Probhash Chandra Batabyal and Others

Calcutta High Court · 100 Ind. Cas. 278

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