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Calcutta High Court judgments, 1926

435 judgments · page 4 of 22

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High Courts26 Nov 1926

Abdul Bari and Others Vs Amirjan and Others

Calcutta High Court · AIR 1927 Cal 940

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High Courts26 Nov 1926

Barada Prosad Roy Chowdhury Vs Corporation of Calcutta

Calcutta High Court · AIR 1927 Cal 218

Calcutta Municipal Act, 1923 — Section 346, 359
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High Courts26 Nov 1926

Sm. Gouribala Debi and Others Vs Probhas Chandra Batabyal and Others

Calcutta High Court · AIR 1927 Cal 931

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High Courts25 Nov 1926

Gopal Krishna Saha and Others Vs Mati Lal Singh

Calcutta High Court · AIR 1927 Cal 196

Criminal Procedure Code, 1898 (CrPC) — Section 242, 522
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High Courts25 Nov 1926

Sajjad Mirza and Another Vs Emperor

Calcutta High Court · AIR 1927 Cal 372 : 101 Ind. Cas. 478

Criminal Procedure Code, 1898 (CrPC) — Section 162
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High Courts25 Nov 1926

Ataharuddin Taluqdar and Another Vs Murari Mohun Dutt and Others

Calcutta High Court · AIR 1928 Cal 193

Bengal Tenancy Act, 1885 — Section 155
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High Courts24 Nov 1926

Japan Cotton Trading Company Ld. Vs Jajodia Cotton Mills Ld.

Calcutta High Court · AIR 1927 Cal 625 : 103 Ind. Cas. 629

Companies Act, 1956 — Section 163
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High Courts24 Nov 1926

Pramatha Nath Mallia Vs Radha Kishore Mukherjee and Others

Calcutta High Court · AIR 1927 Cal 344

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High Courts24 Nov 1926

Sm. Kumuda Kumari Dasi Vs Dilsook Roy

Calcutta High Court · AIR 1927 Cal 918 : 101 Ind. Cas. 542

Evidence Act, 1872 — Section 11, 13, 32(3), 9
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High Courts23 Nov 1926

Satish Chandra Joardar and Others Vs Kumar Birendra Nath Roy Bahadur

Calcutta High Court · AIR 1927 Cal 225

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts23 Nov 1926

Narayan Chandra Das Vs Dulal Chandra Dutta

Calcutta High Court · AIR 1927 Cal 477

Limitation Act, 1908 — Section 22
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High Courts23 Nov 1926

Kasim Ali Prodhanya and Others Vs K.S. Bonnerjee and Others

Calcutta High Court · AIR 1927 Cal 493 : 101 Ind. Cas. 347

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High Courts22 Nov 1926

Surjya Kumar Singh Vs Secretary of State and Another

Calcutta High Court · AIR 1927 Cal 604 : 103 Ind. Cas. 655

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High Courts22 Nov 1926

J.D. Jones and Co. Ltd. Vs Ranjit Roy and Others

Calcutta High Court · AIR 1927 Cal 682 : 103 Ind. Cas. 748

English Companies Act, 1903 — Section 93
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High Courts22 Nov 1926

Adhar Chandra Dey Vs Bipin Chandra Dey and Another

Calcutta High Court · AIR 1927 Cal 373

Bengal Tenancy Act, 1885 — Section 108(j)
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High Courts19 Nov 1926

Official Assignee of Calcutta Vs Ramratan Das Bagree and Others

Calcutta High Court · AIR 1927 Cal 529

English Bankruptcy Act, 1914 — Section 38
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High Courts19 Nov 1926

Sheikh Abdul and Others Vs Emperor

Calcutta High Court · 100 Ind. Cas. 830

Penal Code, 1860 (IPC) — Section 188
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High Courts19 Nov 1926

(Shiekh) Abdul and Others Vs King-Emperor

Calcutta High Court · AIR 1927 Cal 306

Penal Code, 1860 (IPC) — Section 188
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High Courts19 Nov 1926

Bhican Chand Charorla and Others Vs G. and M. Fogt and Others

Calcutta High Court · AIR 1927 Cal 227

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High Courts18 Nov 1926

Jatindra Nath Roy and Another Vs Indu Bhushan Basu

Calcutta High Court · AIR 1927 Cal 410

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