High Courts10 Sept 1926
Madari Sikdar and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 514
Criminal Procedure Code, 1898 (CrPC) — Section 161
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 6 of 22
High Courts08 Sept 1926
Isaf Nasya and Others Vs Emperor
Calcutta High Court · AIR 1928 Cal 24
Criminal Procedure Code, 1898 (CrPC) — Section 200, 202, 204Penal Code, 1860 (IPC) — Section 366
High Courts02 Sept 1926
Hemendra Prasad Ghose and Another Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 215
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 153A
High Courts26 Aug 1926
Kiran Chandra Roy and Others Vs Srinath Chakravarti and Others
Calcutta High Court · AIR 1927 Cal 210
Bengal Tenancy Act, 1885 — Section 158
High Courts26 Aug 1926
Moslem Sirkar and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 516
Penal Code, 1860 (IPC) — Section 143, 224
High Courts25 Aug 1926
King-Emperor Vs Monmotha Nath Mitter and Others
Calcutta High Court · AIR 1927 Cal 199
Penal Code, 1860 (IPC) — Section 147, 149, 302
High Courts24 Aug 1926
Rani Shashi Mukhi Debi Chaudhurani and Others Vs Sarat Chandra Chakraverty and Others
Calcutta High Court · 100 Ind. Cas. 713
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts24 Aug 1926
Rani Shashi Mukhi Chaudhurani and Others Vs Sarat Chandra Chakravarty and Others
Calcutta High Court · AIR 1927 Cal 327
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Aug 1926
Srimati Charu Bala Dasi and Others Vs Srimati Nihar Kumari Dasi and Others
Calcutta High Court · AIR 1927 Cal 831
High Courts24 Aug 1926
Bechu Lal Kayastha Vs Injured Lady
Calcutta High Court · AIR 1927 Cal 250
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 279
High Courts23 Aug 1926
Enatullah Vs Sheikh Kowsher Ali and Others
Calcutta High Court · AIR 1926 Cal 1153
High Courts20 Aug 1926
Mitchell and Others Vs Mcneill and Co.
Calcutta High Court · AIR 1927 Cal 518 : 103 Ind. Cas. 120
Income Tax Act, 1961 — Section 29
High Courts20 Aug 1926
In Re: Lionel Ashby Dunkley and Another
Calcutta High Court · AIR 1927 Cal 389 : 101 Ind. Cas. 609
Guardians and Wards Act, 1890 — Section 7(3)
High Courts17 Aug 1926
Badu Mir and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 213
Criminal Procedure Code, 1898 (CrPC) — Section 110, 118
High Courts17 Aug 1926
Isu Sheikh Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 200
Penal Code, 1860 (IPC) — Section 323, 366
High Courts16 Aug 1926
Ali Mia and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 296 : 101 Ind. Cas. 594
Criminal Procedure Code, 1898 (CrPC) — Section 196APenal Code, 1860 (IPC) — Section 120B
High Courts16 Aug 1926
Azimaddy and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 17
Criminal Procedure Code, 1898 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 155, 157Penal Code, 1860 (IPC) — Section 149, 302, 324
High Courts13 Aug 1926
Ram Das Singh and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 28
Criminal Procedure Code, 1898 (CrPC) — Section 134(2), 144Penal Code, 1860 (IPC) — Section 188
High Courts13 Aug 1926
Surya Kanta Jana and Others Vs Tarak Nath Jana and Others
Calcutta High Court · AIR 1927 Cal 37
Civil Procedure Code, 1908 (CPC) — Section 107