COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 8 of 22
Anukul Chandra Chakravarti and Others Vs Chairman of the Dacca Dist. Board
Calcutta High Court · AIR 1928 Cal 485
Anukal Chandra Chakravarti and Others Vs The Chairman of the Dacca District Board
Calcutta High Court · 113 Ind. Cas. 24
Sm. Mabia Khatun Vs Sheikh Satkari and Others
Calcutta High Court · AIR 1927 Cal 309
Saroj Ranjan Sinha and Others Vs Joy Durga Dassi
Calcutta High Court · AIR 1927 Cal 56
Bhuban Mohan Singh and Others Vs Ramgobinda Goswami
Calcutta High Court · AIR 1926 Cal 1218
Sm. Prafulla Kamini Roy Vs Bhabani Nath Roy
Calcutta High Court · (1926) 07 CAL CK 0002
Bhagaban Chandra Kundu Vs Tarak Chandra Basak and Others
Calcutta High Court · AIR 1927 Cal 259
Pran Kumar Pal Chaudhury Vs Darpahari Pal Chaudhury
Calcutta High Court · AIR 1927 Cal 281
Alfred Laird Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 224
Ramratandas Bagri Vs Dwijendra Nath Sen
Calcutta High Court · AIR 1926 Cal 1033 : 97 Ind. Cas. 294
Dulichand Samsukh Vs Dunbar Mills. Co. and Another
Calcutta High Court · AIR 1927 Cal 947
In Re: Ganesh Das Aurora
Calcutta High Court · AIR 1926 Cal 1056 : 97 Ind. Cas. 247
Hahibar Rahaman Vs Ali Azahar and others
Calcutta High Court · (1926) 06 CAL CK 0020
Maharaj Bahadur Singh of Baluchar Vs Raja Bhupendra Narayan Singh and Others
Calcutta High Court · AIR 1926 Cal 1233
Brojendra Kishore Roy Chaudhuri Vs Mohim Chandra Bhattacharji and Others
Calcutta High Court · AIR 1927 Cal 1
Gallagher and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 307 : 101 Ind. Cas. 657
Baijnath Kamani Vs The Secretary of State for India in Council
Calcutta High Court · 97 Ind. Cas. 246