High Courts24 Jun 1926
Abani Nath Mukerji Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 322
Cess Act, 1880 — Section 15
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 9 of 22
High Courts23 Jun 1926
Subhash Chandra Bose Vs R. Knight and Sons
Calcutta High Court · AIR 1927 Cal 297 : 101 Ind. Cas. 565
High Courts23 Jun 1926
Dhananjoy Das and Others Vs Ram Chandra Das
Calcutta High Court · AIR 1927 Cal 388 : 101 Ind. Cas. 688
Presidency Small Cause Courts Act, 1882 — Section 32(2)
High Courts23 Jun 1926
Bhabadeb Chatterjee Vs Bhusan Chandra Mukherjee
Calcutta High Court · 100 Ind. Cas. 321
Limitation Act, 1908 — Section 26
High Courts23 Jun 1926
Reliance Marine Insurance Co. Ltd. Vs Mahomed Omar Mahomed Yacoob
Calcutta High Court · AIR 1926 Cal 1030 : 97 Ind. Cas. 286
Civil Procedure Code, 1908 (CPC) — Section 115Presidency Small Cause Courts Act, 1882 — Section 18
High Courts18 Jun 1926
Har Kumar De Vs Jagat Bandhu De
Calcutta High Court · AIR 1927 Cal 247
Civil Procedure Code, 1908 (CPC) — Section 95(2)
High Courts16 Jun 1926
Jahur Sheikh and Another Vs King-Emperor
Calcutta High Court · AIR 1926 Cal 1107
High Courts16 Jun 1926
Chandi Charan Das and Another Vs Dulal Paik
Calcutta High Court · AIR 1926 Cal 1083
High Courts15 Jun 1926
Pramatha Nath Roy Chowdhury and Others Vs Rajah Bejoy Singh Dhudhuria and Another
Calcutta High Court · AIR 1927 Cal 234
Evidence Act, 1872 — Section 13, 32(3)
High Courts15 Jun 1926
Raja Rishikesh Law Vs Srimati Mandakini Dasi
Calcutta High Court · AIR 1926 Cal 1185 : 97 Ind. Cas. 678
High Courts14 Jun 1926
Golam Rahman Mondal Vs Sm. Sabekjan Bibi
Calcutta High Court · AIR 1926 Cal 1091
High Courts14 Jun 1926
Golam Rahaman Mondal Vs Srimati Sabekjan Bibi
Calcutta High Court · 97 Ind. Cas. 762
Registration Act, 1908 — Section 77
High Courts10 Jun 1926
Ashutosh Lahiri Vs Chandi Charan Mitra
Calcutta High Court · AIR 1927 Cal 179
Transfer of Property Act, 1882 — Section 106
High Courts09 Jun 1926
Raja Promode Nath Roy and Others Vs Secretary of State for India and Others
Calcutta High Court · AIR 1927 Cal 182
High Courts04 Jun 1926
Saroda Prosad Pakrasi and Others Vs Umasankar Sanyal and Others
Calcutta High Court · AIR 1927 Cal 168
Bengal Tenancy Act, 1885 — Section 168
High Courts03 Jun 1926
Nanda Kumar Das Vs Emdad Ali and Others
Calcutta High Court · AIR 1927 Cal 49
Evidence Act, 1872 — Section 114
High Courts03 Jun 1926
Satish Chandra Bose Vs The Corporation of Calcutta
Calcutta High Court · AIR 1926 Cal 1138 : 97 Ind. Cas. 666
Calcutta Municipal Act, 1923 — Section 3, 363
High Courts02 Jun 1926
Bhupendra Narayan Sinha Vs Chandramoni Gupta
Calcutta High Court · AIR 1927 Cal 277
Probate and Administration Act, 1881 — Section 89
High Courts02 Jun 1926
Kumar Sarat Kumar Roy Vs The Commissioner of Income Tax
Calcutta High Court · AIR 1926 Cal 998 : 96 Ind. Cas. 702
Income Tax Act, 1961 — Section 33, 66(2), 66(3)Specific Relief Act, 1877 — Section 45
High Courts31 May 1926
Mohini Mohan Banerjee and Others Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 298 : 101 Ind. Cas. 537