High Courts17 May 1926
Chandra Mohan Banikya and Others Vs Srimati Meherjan Banu and Others
Calcutta High Court · AIR 1927 Cal 191
Bengal Tenancy Act, 1885 — Section 182, 49
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 11 of 22
High Courts17 May 1926
Kessoram Poddar and Co. Vs Secretary of State
Calcutta High Court · AIR 1928 Cal 74
Civil Procedure Code, 1908 (CPC) — Section 80Government of India Act, 1915 — Section 20
High Courts14 May 1926
Gobinda Chandra Pal and Others Vs Pulin Behari Bannerjee and Others
Calcutta High Court · AIR 1927 Cal 102
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 12Evidence Act, 1872 — Section 68, 90Limitation Act, 1963 — Section 20
High Courts14 May 1926
Mrigendra Nath Bir and Others Vs Dibakar Bir and Satish Chandra Ghose and Another
Calcutta High Court · AIR 1926 Cal 1231 : 97 Ind. Cas. 573
High Courts14 May 1926
Jharu Mondal Vs Khetra Mohan Bera and Others
Calcutta High Court · AIR 1926 Cal 934 : 96 Ind. Cas. 363
Bengal Tenancy Act, 1885 — Section 170(3)
High Courts12 May 1926
Tirthamayi Dassi Vs Atikulla and Another
Calcutta High Court · AIR 1927 Cal 140
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts11 May 1926
Manindra Nath Roy Choudhury and Others Vs Rasik Lal Pakhira
Calcutta High Court · AIR 1927 Cal 69 : 97 Ind. Cas. 463
Provincial Insolvency Act, 1920 — Section 24
High Courts11 May 1926
Iswar Chandra Agradani and Others Vs Jogendra Lal Roy
Calcutta High Court · AIR 1927 Cal 126
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts10 May 1926
Upendra Nath Chattopadhya and Others Vs Radha Govinda Bandopadhyay
Calcutta High Court · AIR 1927 Cal 189
Bengal Tenancy Act, 1885 — Section 105, 105A
High Courts10 May 1926
Bharasa Now Vs Sukhdeo and Others
Calcutta High Court · 97 Ind. Cas. 62
Criminal Procedure Code, 1898 (CrPC) — Section 250, 422, 545Penal Code, 1860 (IPC) — Section 323
High Courts07 May 1926
Ashutosh Ganguly Vs E.L. Watson
Calcutta High Court · AIR 1927 Cal 149
Presidency Towns Insolvency Act, 1909 — Section 102
High Courts07 May 1926
Mabarek Fakir Vs Bhuban Mohan Ghose and Others
Calcutta High Court · 97 Ind. Cas. 728
Limitation Act, 1963 — Section 4, 5
High Courts06 May 1926
Mahanta Bhagaban Das, Shebait of Raghuram Deb Thakur Vs Bisweswar Nath Shaha and Others
Calcutta High Court · 100 Ind. Cas. 302
Bengal Tenancy Act, 1885 — Section 11, 5Transfer of Property Act, 1882 — Section 41, 6
High Courts06 May 1926
Jiban Krishna Mullik Vs Nirupama Gupta and Another
Calcutta High Court · AIR 1926 Cal 1009 : 96 Ind. Cas. 846
High Courts06 May 1926
Mahanta Bhagaban Das Vs Bisweswar Nath Saha and Others
Calcutta High Court · AIR 1927 Cal 220
Bengal Tenancy Act, 1885 — Section 5
High Courts06 May 1926
Kunjolal Pal and Another Vs Idurali Sardar and Others
Calcutta High Court · AIR 1927 Cal 82 : 97 Ind. Cas. 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts06 May 1926
Muktamala Dasi Vs Ram Chandra De and Others
Calcutta High Court · AIR 1927 Cal 84 : 97 Ind. Cas. 879
High Courts05 May 1926
Asrafannessa Khatun and Another Vs Hem Chandra Chaudhury
Calcutta High Court · 100 Ind. Cas. 293
Bengal Tenancy Act, 1885 — Section 102, 106
High Courts05 May 1926
Sheikh Abdulla Vs Mohammad Muslim
Calcutta High Court · AIR 1926 Cal 1205 : 96 Ind. Cas. 1056