High Courts31 May 1926
Asutosh Ghosh and Another Vs Indu Bhusan Ghose
Calcutta High Court · AIR 1927 Cal 158
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, 151
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 10 of 22
High Courts27 May 1926
Benoy Chandra Bose and Others Vs Kala Chand Bhuimali and Others
Calcutta High Court · AIR 1926 Cal 1049 : 97 Ind. Cas. 59
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145, 146, 528
High Courts27 May 1926
Naresh Chandra Basu Vs Hujjatali Akon and Others
Calcutta High Court · AIR 1926 Cal 1240 : 97 Ind. Cas. 470
Bengal Tenancy Act, 1885 — Section 113
High Courts27 May 1926
Rajtilak Narayan Sur Vs Mufizuddi Topadar
Calcutta High Court · AIR 1927 Cal 193
Limitation Act, 1963 — Section 19
High Courts26 May 1926
Binoy Krishna Mukerjee and Another Vs Satish Chandra Giri and Another
Calcutta High Court · AIR 1927 Cal 481 : 103 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 May 1926
Mt. Khayerunnessa Bibi and Another Vs Fazar Ali Sarkar and Others
Calcutta High Court · AIR 1927 Cal 25 : 97 Ind. Cas. 755
High Courts24 May 1926
Ishan Chandra Banikya Vs Moomraj Khan
Calcutta High Court · AIR 1926 Cal 1101 : 97 Ind. Cas. 770
Bengal Tenancy Act, 1885 — Section 147A
High Courts21 May 1926
Sheik Alijan and Others Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 679 : 103 Ind. Cas. 846
Criminal Procedure Code, 1898 (CrPC) — Section 565Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 394, 397
High Courts20 May 1926
Adar Mani Namasundrani and Another Vs Purna Chandra Malagi and Others
Calcutta High Court · 95 Ind. Cas. 704
High Courts19 May 1926
Satish Chandra Das Vs Secretary of State
Calcutta High Court · AIR 1927 Cal 311 : 101 Ind. Cas. 581
Government of India Act, 1915 — Section 96(b)
High Courts19 May 1926
Jogesh Chandra Roy Vs Asaba Khatun and Others
Calcutta High Court · AIR 1927 Cal 41
Bengal Tenancy Act, 1885 — Section 78, 78(1)
High Courts18 May 1926
Haridas Majumdar Vs Golam Mahiuddin Faruqi
Calcutta High Court · AIR 1927 Cal 256
Bengal Tenancy Act, 1885 — Section 105, 188
High Courts18 May 1926
Rakhalraj Banerjee Vs Ranjan Bagtani
Calcutta High Court · AIR 1927 Cal 87 : 97 Ind. Cas. 979
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, 20Provincial Small Cause Courts Act, 1887 — Section 25
High Courts18 May 1926
Shambo Chandra De and Others Vs Kartick Chunder Dey
Calcutta High Court · AIR 1927 Cal 11 : 97 Ind. Cas. 845
High Courts18 May 1926
Mrs. Alice Maud and Another Vs J.C. Galstaun and Others
Calcutta High Court · AIR 1927 Cal 114
Civil Procedure Code, 1908 (CPC) — Section 115, 152
High Courts18 May 1926
Secretary of State Vs Rai Radha Kanta Aich and Another
Calcutta High Court · AIR 1926 Cal 924
High Courts17 May 1926
Aseruddin Vs Emperor
Calcutta High Court · AIR 1927 Cal 257
Penal Code, 1860 (IPC) — Section 304, 326
High Courts17 May 1926
Meghraj Kanyalal and Others Vs Durga Sahai Baldeodas and Others
Calcutta High Court · AIR 1927 Cal 291