High Courts26 Apr 1926
Rasik Moral by his next friend Sashi Bhusan Mandal Vs Kumar Jyotish Kantha Roy
Calcutta High Court · AIR 1926 Cal 1106 : 97 Ind. Cas. 614
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 13 of 22
High Courts23 Apr 1926
Sarda Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · 97 Ind. Cas. 817
High Courts23 Apr 1926
Ram Chandra Acharjee Vs Aditya Chandra Pal
Calcutta High Court · AIR 1926 Cal 1051 : 97 Ind. Cas. 353
Criminal Procedure Code, 1898 (CrPC) — Section 107, 147
High Courts23 Apr 1926
Sarada Kanta Sen Gupta and Another Vs Nabin Chandra Sen Gupta and Others
Calcutta High Court · AIR 1927 Cal 39
High Courts23 Apr 1926
Naibulla (Nayabulla) Shaikh and Others Vs Emperor
Calcutta High Court · 96 Ind. Cas. 990
Penal Code, 1860 (IPC) — Section 304
High Courts22 Apr 1926
Krishna Charan Sukladas and Others Vs Nitya Sundari Devi
Calcutta High Court · AIR 1926 Cal 1239 : 97 Ind. Cas. 412
High Courts22 Apr 1926
Jiban Naskar and Another Vs Muralidhar and Another
Calcutta High Court · AIR 1927 Cal 48 : 97 Ind. Cas. 513
Bengal Tenancy Act, 1885 — Section 50
High Courts21 Apr 1926
Aswini Kumar Dutta and Another Vs Gobinda Chandra Chanda and Others
Calcutta High Court · AIR 1927 Cal 16 : 97 Ind. Cas. 395
High Courts20 Apr 1926
Jogesh Chandra Ash and Another Vs Entaz Ali and Others
Calcutta High Court · AIR 1927 Cal 34 : 97 Ind. Cas. 625
High Courts20 Apr 1926
Sukumari Debi Vs Mugneeram Bhanger and Co.
Calcutta High Court · 95 Ind. Cas. 908
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 145
High Courts20 Apr 1926
Meghjee Mansing Vs Kalooram Lachminarain
Calcutta High Court · AIR 1926 Cal 842 : 96 Ind. Cas. 182
High Courts20 Apr 1926
Sukumari Devi Vs Mungneeram Bhangar and Co.
Calcutta High Court · AIR 1926 Cal 889
High Courts19 Apr 1926
Birendra Kishore Manikya Bahadur Vs Durga Sundari Chowdhurani and Others
Calcutta High Court · AIR 1927 Cal 136
Bengal Tenancy Act, 1885 — Section 7
High Courts19 Apr 1926
Salam Chand Kannyram Vs Bhagwan Das Chilhania
Calcutta High Court · AIR 1926 Cal 1149
High Courts16 Apr 1926
Kissen Gopal Karnani Vs Suklal Karnani
Calcutta High Court · AIR 1927 Cal 76
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8, 151
High Courts12 Apr 1926
Srimati Bhaba Sundari Devi and Another Vs Aditya Nath Chaudhuri and Others
Calcutta High Court · AIR 1927 Cal 401
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1926
Rampada Nag Madak Vs Kanai Rai and Others
Calcutta High Court · AIR 1926 Cal 1219
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, Order 21 Rule 90, 47
High Courts01 Apr 1926
Mohan Singh Chowdhuri and Others Vs Panchanan Sadhukhan and Others
Calcutta High Court · AIR 1927 Cal 106
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts01 Apr 1926
Srilal Agarwalla and Others Vs Emperor
Calcutta High Court · 97 Ind. Cas. 945
Calcutta Police Act, 1866 — Section 76Civil Procedure Code, 1908 (CPC) — Section 61Penal Code, 1860 (IPC) — Section 120B, 409, 420