High Courts19 Mar 1926
Midnapore Zemindary Co., Ltd. Vs Amulya Nath Roy Chowdhury and Others
Calcutta High Court · 95 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 41 Rule 20
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 15 of 22
High Courts19 Mar 1926
Midnapore Zamindary Co., Ltd. Vs Amulya Nath Roy Chowdhury and Others
Calcutta High Court · AIR 1926 Cal 893
High Courts18 Mar 1926
Fazlar Rahaman Biswas and Others Vs Golam Kader Mea and Another
Calcutta High Court · 96 Ind. Cas. 959
Bengal Tenancy Act, 1885 — Section 103B, 147BEvidence Act, 1872 — Section 35
High Courts18 Mar 1926
Surja Kumar Roy Choudhry Vs Kamakhya Charan Chatterji and Others
Calcutta High Court · AIR 1927 Cal 323 : 97 Ind. Cas. 760
High Courts18 Mar 1926
Fazlar Rahman Biswas and Others Vs Golam Kader Mia and Others
Calcutta High Court · AIR 1926 Cal 862
High Courts18 Mar 1926
Samiulla Vs Nil Mamud
Calcutta High Court · AIR 1927 Cal 13 : 97 Ind. Cas. 564
Bengal Tenancy Act, 1885 — Section 153, 157
High Courts18 Mar 1926Dismissed
Hogarth Shipping Co. Ltd. Vs Mitsui Bussan Kaisha, Ltd.
Calcutta High Court · (1926) 03 CAL CK 0012
High Courts18 Mar 1926
Sheikh Intaz alias Romar Bap and Others Vs Dina Nath De Sarkar and Others
Calcutta High Court · AIR 1926 Cal 856 : 96 Ind. Cas. 72
Cess Act, 1880 — Section 95
High Courts18 Mar 1926
Radha Gobinda Dey and Others Vs Hara Mohan Bakshi and Others
Calcutta High Court · 96 Ind. Cas. 584
Land Registration Act, 1876 — Section 78
High Courts17 Mar 1926
Gangadas Seal and Another Vs Percival and Others
Calcutta High Court · AIR 1927 Cal 32
Provincial Insolvency Act, 1920 — Section 24(2)
High Courts17 Mar 1926
Gangadasseal and Gurudas Seal Vs Mr. Percival, Official Receiver and Others, Biswaswar De and Badri Narayan Daga
Calcutta High Court · 97 Ind. Cas. 792
Provincial Insolvency Act, 1920 — Section 24(2)
High Courts16 Mar 1926
Raja Shyam Lal Singh Vs Raj Kumar Thakur Madhusudan Singh
Calcutta High Court · AIR 1927 Cal 253
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(1)(a)
High Courts16 Mar 1926
Sushila Sundari Choudhurani Vs Tarak Chandra Roy Choudhuri and Others
Calcutta High Court · 95 Ind. Cas. 489a
Bengal Tenancy Act, 1885 — Section 15
High Courts16 Mar 1926
Mt. Sushila Sundari Choudhurani Vs Tarak Chandra Roy Choudhuri and Others
Calcutta High Court · AIR 1927 Cal 81 : 97 Ind. Cas. 489
Bengal Tenancy Act, 1885 — Section 15, 16
High Courts15 Mar 1926
Nirendra Chandra Bhattacharya Vs Digendra Nath De
Calcutta High Court · AIR 1926 Cal 1100 : 96 Ind. Cas. 195
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 Mar 1926
Abdul Gafur Chaudhury and Another Vs Abdul Jabbar Mia and Others
Calcutta High Court · AIR 1927 Cal 30 : 97 Ind. Cas. 635
High Courts15 Mar 1926
Suresh Chandra Dutta and Others Vs Jaminikantata and Others
Calcutta High Court · AIR 1926 Cal 1159 : 96 Ind. Cas. 711
High Courts12 Mar 1926
Durga Mohun Chakravartti Vs Ali Buksha Bepari and Others
Calcutta High Court · 97 Ind. Cas. 444
High Courts12 Mar 1926
Haridasi Devi Vs Gadaghar Roy and Another
Calcutta High Court · 96 Ind. Cas. 136
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 31
High Courts12 Mar 1926
Durga Mohan Chakravarti Vs Ali Buksha Bepari and Others
Calcutta High Court · AIR 1927 Cal 79