High Courts12 Mar 1926
Kailash Chandra Gantail Vs Meheruddi Sheikh and Another
Calcutta High Court · AIR 1927 Cal 51 : 97 Ind. Cas. 604
Bengal Tenancy Act, 1885 — Section 158
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 16 of 22
High Courts12 Mar 1926
Nasaruddin Khan Vs Emperor
Calcutta High Court · AIR 1927 Cal 98
Criminal Procedure Code, 1898 (CrPC) — Section 123, 476Penal Code, 1860 (IPC) — Section 193, 471
High Courts12 Mar 1926
Hari Dasi Devi Vs Gadadar Roy and Another
Calcutta High Court · AIR 1926 Cal 992
High Courts11 Mar 1926
Hari Bhusan Halder Vs Sheikh Abdul and Others
Calcutta High Court · AIR 1927 Cal 54 : 97 Ind. Cas. 441
High Courts10 Mar 1926
Jogendra Krishna Chaudhury Vs Joy Shib Chaudhury
Calcutta High Court · AIR 1926 Cal 1172 : 96 Ind. Cas. 481
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Article 144
High Courts09 Mar 1926
Ram Ranjan Roy and Others Vs Jayanti Lal Patra and Others
Calcutta High Court · AIR 1926 Cal 906 : 96 Ind. Cas. 11
Evidence Act, 1872 — Section 92
High Courts09 Mar 1926
Basaratulla Mean and Others Vs Reazuddin Mean and Others
Calcutta High Court · AIR 1926 Cal 773 : 96 Ind. Cas. 705
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 47 Rule 1, Order 9 Rule 4, 115, 141
High Courts09 Mar 1926
Dharanidhar Bhandari Vs Sreemati Hemangini Dei and Others
Calcutta High Court · 96 Ind. Cas. 625
High Courts09 Mar 1926
Pitambar Jana Vs Damodar Gachait and Others
Calcutta High Court · AIR 1926 Cal 1077
High Courts08 Mar 1926
Jitendra Nath Roy Vs Abejannessa Bibi and Others
Calcutta High Court · AIR 1926 Cal 1207 : 97 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 30, 52(2)
High Courts05 Mar 1926
Kader Sheikh Vs Najumaddi Sheikh
Calcutta High Court · AIR 1926 Cal 1230
Civil Procedure Code, 1908 (CPC) — Section 102Provincial Small Cause Courts Act, 1887 — Section 35(ii)
High Courts05 Mar 1926
Kadar Sheikh Vs Najamuddi Sheikh
Calcutta High Court · 97 Ind. Cas. 556
Provincial Small Cause Courts Act, 1887 — Section 35(ii)
High Courts05 Mar 1926
Bhutnath Deb and Others Vs Sashimukhi Brahmani (alias Deby) and Others
Calcutta High Court · 96 Ind. Cas. 474
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Limitation Act, 1963 — Section 20
High Courts05 Mar 1926
Jitendra Nath Roy Vs Banku Behary Saha and Others
Calcutta High Court · AIR 1926 Cal 1177 : 96 Ind. Cas. 565
Bengal Tenancy Act, 1885 — Section 178(1), 50(1)
High Courts04 Mar 1926
Dinonath Ghose Vs Official Trustee of Bengal
Calcutta High Court · AIR 1926 Cal 1158
High Courts04 Mar 1926
Sailaja Nath Guha Roy Vs Charu Bala Dassi
Calcutta High Court · AIR 1926 Cal 943 : 96 Ind. Cas. 384
High Courts04 Mar 1926
Dinonath Ghose Vs Official Trustee of Bengal, Trustee Estate Manik Lal Seal
Calcutta High Court · 96 Ind. Cas. 574
Bengal Embankment Act, 1882 — Section 74
High Courts04 Mar 1926
Manik Chandra Dhali and Others Vs Hari Mistri
Calcutta High Court · AIR 1926 Cal 1148 : 96 Ind. Cas. 557