High Courts03 Mar 1926
Sir Wasif Ali Meerza Khan Bahadur Nawab Bahadur of Murshidabad and Another Vs Amalendu Narayan Roy and Others
Calcutta High Court · 96 Ind. Cas. 568
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 17 of 22
High Courts02 Mar 1926
Nirode Kanta Chakraburtty Vs Kripendra Kumar Chakraburtty and Others
Calcutta High Court · AIR 1926 Cal 1192 : 96 Ind. Cas. 698
Bengal Tenancy Act, 1885 — Section 167
High Courts02 Mar 1926
Narendra Nath Dey Sircar Vs Srimati Promilabala Dassi and Others
Calcutta High Court · AIR 1926 Cal 1225 : 97 Ind. Cas. 341
Trusts Act, 1882 — Section 34, 59, 72
High Courts02 Mar 1926
Akshya Kumar Gope and Another Vs Sasanka Mohan Mukhopadhyya and Others
Calcutta High Court · AIR 1927 Cal 62 : 97 Ind. Cas. 372
Estates Partition Act, 1897 — Section 99
High Courts01 Mar 1926
In Re: Mogi and Co: The Yokohama Specie Bank, Ltd.
Calcutta High Court · AIR 1926 Cal 898
High Courts01 Mar 1926
Shaikh Kalu Sarang and Others Vs Srimati Abedannessa Khatun
Calcutta High Court · AIR 1926 Cal 1221 : 97 Ind. Cas. 172
High Courts01 Mar 1926
Radhanath Mandal Vs Emperor
Calcutta High Court · AIR 1927 Cal 289
Criminal Procedure Code, 1898 (CrPC) — Section 465
High Courts01 Mar 1926
Basiruddin Haji and Another Vs Darbesh Khan Mea
Calcutta High Court · AIR 1926 Cal 1116 : 96 Ind. Cas. 548
Bengal Tenancy Act, 1885 — Section 49(6)
High Courts01 Mar 1926
In Re: Mogi and Co. The Yokohoma Specie Bank Ld.
Calcutta High Court · 96 Ind. Cas. 459
Presidency Towns Insolvency Act, 1909 — Section 17, 36
High Courts26 Feb 1926
Anath Bandhu Dutta and Another Vs Aisali Namadas
Calcutta High Court · AIR 1926 Cal 1076 : 97 Ind. Cas. 188
High Courts25 Feb 1926
Ah Soi Vs Emperor
Calcutta High Court · 95 Ind. Cas. 469
Penal Code, 1860 (IPC) — Section 301, 302, 304
High Courts25 Feb 1926
Sheikh Samir Vs Sajidar Rahman
Calcutta High Court · AIR 1927 Cal 95
Criminal Procedure Code, 1898 (CrPC) — Section 253Penal Code, 1860 (IPC) — Section 211, 403, 420
High Courts24 Feb 1926
Braja Mohun Das Adhikari Vs Gaya Prosad Karan and Others
Calcutta High Court · 97 Ind. Cas. 265
Evidence Act, 1872 — Section 11(6), 13, 32(3), 9
High Courts24 Feb 1926
Akhoy Kumar Talukdar and Others Vs Surendra Lal Pal
Calcutta High Court · AIR 1926 Cal 957 : 96 Ind. Cas. 378
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 73
High Courts24 Feb 1926
Rahini Nandan Chaudhuri and Others Vs Jadunandan Chaudhuri and Others
Calcutta High Court · 97 Ind. Cas. 73
Criminal Procedure Code, 1898 (CrPC) — Section 115, 145Specific Relief Act, 1877 — Section 54
High Courts24 Feb 1926
Brojo Mohan Das Adhikari Vs Gaya Prosad Karan and Others
Calcutta High Court · AIR 1926 Cal 948
High Courts24 Feb 1926
Prafulla Kamini Ray Vs Birendra Nath Ray and Others
Calcutta High Court · 97 Ind. Cas. 236
Letters Patent Act, 1865 — Section 15
High Courts24 Feb 1926
Atul Chandra Kundu Vs Bhusan Chandra Kundu
Calcutta High Court · AIR 1926 Cal 1190 : 97 Ind. Cas. 690
Partition Act, 1893 — Section 3
High Courts23 Feb 1926
Srimati Kamini Mayi Debi Vs Bhusan Chandra Ghose
Calcutta High Court · AIR 1926 Cal 1193 : 97 Ind. Cas. 692
Civil Procedure Code, 1908 (CPC) — Section 115Guardians and Wards Act, 1890 — Section 13, 17, 7
High Courts23 Feb 1926
Kailash Chandra Tarafdar Vs Gopal Chandra Poddar
Calcutta High Court · AIR 1926 Cal 798 : 95 Ind. Cas. 494
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 95, 47