High Courts13 Aug 1926
Hulas Chand Baid Vs Emperor
Calcutta High Court · AIR 1927 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 238Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 7 of 22
High Courts13 Aug 1926
Shahabuddin Ahmed Vs Abdul Kader and Others
Calcutta High Court · AIR 1927 Cal 70
Criminal Procedure Code, 1898 (CrPC) — Section 133, 140(2)
High Courts11 Aug 1926
Muhammad Suleman and Others Vs Emperor
Calcutta High Court · 97 Ind. Cas. 961
Calcutta Police Act, 1866 — Section 76
High Courts09 Aug 1926
Mohamed Ebrahim Molla Vs Commissioners for the Port of Chittagong
Calcutta High Court · AIR 1927 Cal 465 : 103 Ind. Cas. 2
High Courts06 Aug 1926
Fakir Prasad Ghose Vs Kripasindhu Pal Bhuti
Calcutta High Court · AIR 1927 Cal 303 : 101 Ind. Cas. 600
Penal Code, 1860 (IPC) — Section 500
High Courts05 Aug 1926
Emperor Vs Chandra Kumar De
Calcutta High Court · AIR 1927 Cal 78
Penal Code, 1860 (IPC) — Section 182, 420
High Courts30 Jul 1926
Debendra Lal Khan Vs Secretary of State for India
Calcutta High Court · AIR 1927 Cal 403 : 103 Ind. Cas. 13
High Courts30 Jul 1926
P.K. Chakravarty Vs Emperor
Calcutta High Court · 97 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 153A
High Courts29 Jul 1926
Rasul Khan Vs Emperor
Calcutta High Court · AIR 1927 Cal 61
Criminal Procedure Code, 1898 (CrPC) — Section 516(a)Penal Code, 1860 (IPC) — Section 411, 479
High Courts23 Jul 1926
Moslem Mandal and Another Vs Emperor
Calcutta High Court · AIR 1926 Cal 1224
Criminal Procedure Code, 1898 (CrPC) — Section 512
High Courts23 Jul 1926
Syed Mahomed Maliha and Others Vs Chowdhury Mahomed Ismail Khan and Others
Calcutta High Court · AIR 1927 Cal 203
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts23 Jul 1926
Bali Ram Kalwar and Another Vs Sitaram Kalwar
Calcutta High Court · AIR 1926 Cal 1173 : 97 Ind. Cas. 948
Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 500
High Courts16 Jul 1926
Ahamuddin and Others Vs Banku Behary Dutt and Others
Calcutta High Court · AIR 1927 Cal 305
Calcutta Rent Act, 1920 — Section 15
High Courts16 Jul 1926
Bhusan Chandra Hazrah Vs Kanai Lal Addya and Another
Calcutta High Court · AIR 1927 Cal 73
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 149, 304, 323
High Courts16 Jul 1926
In Re: Jajodia Cotton Mills Ltd.
Calcutta High Court · AIR 1927 Cal 612
Companies Act, 1956 — Section 163
High Courts15 Jul 1926
Kalipada Basu and Others Vs Fort Gloster Jute Manufacturing Co. Ltd.
Calcutta High Court · AIR 1927 Cal 365
Transfer of Property Act, 1882 — Section 54
High Courts14 Jul 1926
Ranmaya Gaorangini Vs Betty Mahbert and Others
Calcutta High Court · AIR 1927 Cal 207
Succession Act, 1925 — Section 250
High Courts14 Jul 1926
Nasib Ali Vs Wajed Ali
Calcutta High Court · AIR 1927 Cal 197
Registration Act, 1877 — Section 49
High Courts14 Jul 1926
Jatindra Nath Bhattacharyya Vs Manindra Nath Bhattacharyya and Others
Calcutta High Court · AIR 1927 Cal 52
Government of India Act, 1915 — Section 107
High Courts13 Jul 1926
Lakhi Nath Bera and Others Vs Nabadwip Chandra Nandi and Others
Calcutta High Court · AIR 1927 Cal 268
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8