High Courts18 Nov 1926
Benodini Howladar and Another Vs Emperor
Calcutta High Court · AIR 1927 Cal 480
Penal Code, 1860 (IPC) — Section 114, 494
COURT ARCHIVE
Calcutta High Court judgments, 1926
435 judgments · page 5 of 22
High Courts18 Nov 1926
E.St.C. Moss and Others Vs Emperor
Calcutta High Court · 100 Ind. Cas. 358
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 120B
High Courts18 Nov 1926
E. St. C. Moss and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 460
Bengal Excise Act, 1909 — Section 46Penal Code, 1860 (IPC) — Section 120B
High Courts17 Nov 1926
Chandi Charan Roy and Others Vs Siraj Mia
Calcutta High Court · AIR 1927 Cal 479
High Courts17 Nov 1926
Hari Charan Sil and Another Vs Bipin Behari Mukhopadhya and Others
Calcutta High Court · AIR 1927 Cal 374
Bengal Tenancy Act, 1885 — Section 40
High Courts17 Nov 1926
Gouranga Sundar Mitra and Another Vs Mohendra Narayan Mitra and Others
Calcutta High Court · AIR 1927 Cal 776
High Courts17 Nov 1926
Surja Kumar Tewari Vs Ratan Choura and Others
Calcutta High Court · AIR 1927 Cal 406
Bengal Tenancy Act, 1885 — Section 30(b)
High Courts16 Nov 1926
Siddik Ahmed Kerani Vs Azizar Rahaman Khan and Others
Calcutta High Court · AIR 1927 Cal 238
High Courts12 Nov 1926
Sri Sri Kalimata Debi and Another Vs Nagendra Nath Chuckerbutty and Others
Calcutta High Court · AIR 1927 Cal 244
High Courts11 Nov 1926
Gopal Chandra Saha Vs Abdur Rahim Biswas and Others
Calcutta High Court · AIR 1927 Cal 492 : 103 Ind. Cas. 538
High Courts09 Nov 1926
Suresh Chandra Banerji Vs Secretary of State and Another
Calcutta High Court · AIR 1927 Cal 357
High Courts09 Nov 1926
Firm Bhican Chand Charoria Vs Firm G. and M. Fogt
Calcutta High Court · 100 Ind. Cas. 299
High Courts09 Nov 1926
Bansidhur Marwari and Others Vs Secretary of State for India
Calcutta High Court · AIR 1927 Cal 533
Limitation Act, 1963 — Section 5
High Courts09 Nov 1926
Banshidhur Marwari and Others Vs Secretary of State for India
Calcutta High Court · 102 Ind. Cas. 479
High Courts29 Oct 1926
Bhola Nath Hazra and Others Vs Emperor
Calcutta High Court · AIR 1927 Cal 242
Criminal Procedure Code, 1898 (CrPC) — Section 276
High Courts30 Sept 1926
Collector of Howrah and Another Vs Santak Das and Others
Calcutta High Court · AIR 1927 Cal 261
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts29 Sept 1926
Krishna Lal Mitra Vs King-Emperor
Calcutta High Court · AIR 1927 Cal 946
Criminal Procedure Code, 1898 (CrPC) — Section 234Penal Code, 1860 (IPC) — Section 477A
High Courts24 Sept 1926
Nikunja Behari Mullik Vs Sm. Usabati Devi
Calcutta High Court · AIR 1927 Cal 944
Bengal Tenancy Act, 1885 — Section 87Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts23 Sept 1926
Hamid Ali and Others Vs Madhu Sudan Das Sarkar
Calcutta High Court · AIR 1927 Cal 284
Criminal Procedure Code, 1898 (CrPC) — Section 476B