High Courts11 May 1870Dismissed
In Re: S.M. Ganesh Sundari Debi alias Mani The Queen
Calcutta High Court · (1870) 05 CAL CK 0014
COURT ARCHIVE
Calcutta High Court judgments, 1870
147 judgments · page 3 of 8
High Courts11 May 1870
Bacharam Hazra Vs Maharaja Dhiraj Mahtab Chand Roy Bahadur
Calcutta High Court · (1870) 05 CAL CK 0007
High Courts06 May 1870
Asrafannissa Begum Vs Syad Inaet Hossein
Calcutta High Court · (1870) 05 CAL CK 0010
High Courts06 May 1870
Harrihar Mandar and Another Vs Mullick Kurim Baksh
Calcutta High Court · (1870) 05 CAL CK 0002
High Courts28 Apr 1870
Mahes Chandra Chattapadhya Vs Guruprasad Roy
Calcutta High Court · (1870) 04 CAL CK 0002
High Courts26 Apr 1870
Chattar Dhari Sing Vs Mussamat Jai Bansi Kunwar
Calcutta High Court · (1870) 04 CAL CK 0006
High Courts23 Apr 1870
Ram Golam Sahi and Others Vs Har Gopal Das and Another
Calcutta High Court · (1870) 04 CAL CK 0009
High Courts23 Apr 1870
Rani Risannissa Begum Vs Mussamat Rani Khijarannissa
Calcutta High Court · (1870) 04 CAL CK 0008
High Courts22 Apr 1870Allowed
Nand Lal Sen Vs Srimati Sarasibala Debi and Another
Calcutta High Court · (1870) 04 CAL CK 0014
High Courts22 Apr 1870
Braja Nath Kundu Chowdhry and Others Vs Gaur Narayan Mazumdar and Another
Calcutta High Court · (1870) 04 CAL CK 0003
High Courts20 Apr 1870
Baboo Pukhnarayan Sing and Others Vs Baboo Tundan Sing
Calcutta High Court · (1870) 04 CAL CK 0015
High Courts20 Apr 1870
Syed Jafer Hossein and Another Vs Sheikh Mahomed Amir and Others
Calcutta High Court · (1870) 04 CAL CK 0010
High Courts14 Apr 1870
Channu Lal Sahu Vs Manu Lal and Others
Calcutta High Court · (1870) 04 CAL CK 0005