High Courts07 Apr 1870
Bhadu Mahomed and Another Vs Radha Charan Bolia and Others
Calcutta High Court · (1870) 04 CAL CK 0012
COURT ARCHIVE
Calcutta High Court judgments, 1870
147 judgments · page 4 of 8
High Courts07 Apr 1870
Shahazadi Hajra Begum Vs Khaja Hossein Ali Khan
Calcutta High Court · (1870) 04 CAL CK 0007
High Courts31 Mar 1870
Srinath Mazumdar Vs Braja Nath Mazumdar
Calcutta High Court · (1870) 03 CAL CK 0005
High Courts30 Mar 1870
Baboo Jugdeo Sing Vs Baboo Nishan Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0004
High Courts28 Mar 1870
Boley Dobey Vs Sideswar Rao Baboo Roy Kur and Others
Calcutta High Court · (1870) 03 CAL CK 0006
High Courts28 Mar 1870
The Land Mortgage Bank of India (Credit Foncier Indien) Limited Vs Gregory Paul Mehtus.
Calcutta High Court · (1870) 03 CAL CK 0001
High Courts24 Mar 1870
Syad Amjad Hossein Vs Kharag Sen Sahu and Another
Calcutta High Court · (1870) 03 CAL CK 0025
High Courts23 Mar 1870
Srimati Saraswati Debi and Another Vs Nabadwip Chandra Gosain
Calcutta High Court · (1870) 03 CAL CK 0009
High Courts23 Mar 1870
Teja Gorain and Others Vs Raol Gorain and Another
Calcutta High Court · (1870) 03 CAL CK 0003
High Courts21 Mar 1870
Cumming and Others Vs Green and Others
Calcutta High Court · (1870) 03 CAL CK 0022
High Courts21 Mar 1870
Hiralal Mullick Vs Matilal Mullick and Others
Calcutta High Court · (1870) 03 CAL CK 0013
High Courts19 Mar 1870
Shewukram alias Rai Durga Prasad and Another Vs Chattar Lal Sing and Others
Calcutta High Court · (1870) 03 CAL CK 0012
High Courts11 Mar 1870
Parbati Charan Mookerjee Vs Ramnarayan Matilal and Others
Calcutta High Court · (1870) 03 CAL CK 0018
High Courts11 Mar 1870
Stewart and Others Vs The Scinde, Punjab and Delhi Railway Company
Calcutta High Court · (1870) 03 CAL CK 0011
High Courts09 Mar 1870
Shib Ram Ghose, Gomasta on behalf of Ram Chowdry Roy and Another Vs Pran Piria and Another
Calcutta High Court · (1870) 03 CAL CK 0026
High Courts09 Mar 1870
Golam Asgar Vs Lakhimani Debi and Others
Calcutta High Court · (1870) 03 CAL CK 0016
High Courts09 Mar 1870
Amrit Sing and Narayan Sing Vs Madhab Chandra Rudar and Others Madhab Chandra Rudar and Others Vs Amrit Sing and Narayan Sing
Calcutta High Court · (1870) 03 CAL CK 0014