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Judgment
1 paragraphs · 26 words
L.S. Jackson, J.—It appears to us that, in the circumstances of this case, an action to recover back the money paid to the defendant will lie.
High Courts(1870) 07 CAL CK 0010
Jogeswar Chakrabatti vs Panch Kauri Chakrabatti
Calcutta High Court · Decided on 20 July 1870