High Courts21 Aug 1912
Bechun Sahu and Others Vs Syed Ali Rasul
Calcutta High Court · 16 Ind. Cas. 614
Registration Act, 1908 — Section 71, 72, 73, 76, 77
COURT ARCHIVE
Calcutta High Court judgments, 1912
613 judgments · page 6 of 31
High Courts21 Aug 1912
Shamanund Das Chowdhury Vs Ram Kant Das and Others
Calcutta High Court · 16 Ind. Cas. 945
High Courts20 Aug 1912
Lakshmi Narain Khanna Vs Guru Datta Mehra and Another
Calcutta High Court · 16 Ind. Cas. 859
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts19 Aug 1912
Puran Chand Boid Vs Surendra Narain Singh
Calcutta High Court · 16 Ind. Cas. 795
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts19 Aug 1912
Kasimaddi Muhammad and Others Vs Shib Prosad Das Chowdhury
Calcutta High Court · 16 Ind. Cas. 590
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts19 Aug 1912
Tookoomoni Dasi Vs Dwarka Nath Dinda
Calcutta High Court · 17 Ind. Cas. 972
Limitation Act, 1908 — Article 165, 18
High Courts17 Aug 1912
D. Weston and Others Vs Peary Mohan Dass
Calcutta High Court · (1913) ILR (Cal) 898
Evidence Act, 1872 — Section 125Limitation Act, 1963 — Article 19
High Courts16 Aug 1912
Ganpat Rai Vs Emperor
Calcutta High Court · (1913) ILR (Cal) 356 : 17 Ind. Cas. 536
Petroleum Act, 1899 — Section 11
High Courts16 Aug 1912
Biswanath Pershad Mahta Vs Jagdip Narain Singh
Calcutta High Court · (1913) ILR (Cal) 342
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6Evidence Act, 1872 — Section 106Transfer of Property Act, 1882 — Section 85, 90
High Courts16 Aug 1912
Leakat Hossein and Others Vs Bisessur Sanyal
Calcutta High Court · 16 Ind. Cas. 255
High Courts16 Aug 1912
Bissonath Prosad Malita and Others Vs Brindesri Prosad Singh and Others
Calcutta High Court · 17 Ind. Cas. 577
Evidence Act, 1872 — Section 108Transfer of Property Act, 1882 — Section 90
High Courts16 Aug 1912
Bhojohari Das Adhikari and Others Vs Bhagabati Dasi and Others
Calcutta High Court · 17 Ind. Cas. 494
Transfer of Property Act, 1882 — Section 90
High Courts15 Aug 1912
Manik Chandra Chakravarti and Another Vs Preo Nath Kuar and Others
Calcutta High Court · 17 Ind. Cas. 533
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Aug 1912
Jhapajhanessa Bibee and Others Vs Bama Sundari Chaudhrani and Others
Calcutta High Court · 16 Ind. Cas. 414
High Courts14 Aug 1912
Vismadbv Das Vs Sita Nath Roy
Calcutta High Court · (1913) ILR (Cal) 259
Limitation Act, 1963 — Section 5
High Courts13 Aug 1912
Banwarilal Singh Vs Dwarkanath Missir and Others
Calcutta High Court · 52 Ind. Cas. 825
Bengal Tenancy Act, 1885 — Section 18AEvidence Act, 1872 — Section 90
High Courts13 Aug 1912
Sarada Prasad Pal Vs Ramapati Pal and Another
Calcutta High Court · 16 Ind. Cas. 817
High Courts12 Aug 1912
Gajoo Mahato Vs G.P. Cooke
Calcutta High Court · 16 Ind. Cas. 929
Bengal Tenancy Act, 1885 — Section 29