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Calcutta High Court judgments, 1916

444 judgments · page 15 of 23

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High Courts08 May 1916

Asita Mohan Ghose Moulik Vs Nerode Mohan Ghose Moulik Nerode Mohan Ghose Moulik Vs Asita Mohan Ghose Moulik

Calcutta High Court · 35 Ind. Cas. 127

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High Courts08 May 1916

Chutterput Singh Vs Sait Sumari Mal and Others

Calcutta High Court · 36 Ind. Cas. 602

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High Courts04 May 1916

Kshum Chand Bhuturia and Another Vs Ghane Muhammad Saha and Another

Calcutta High Court · 38 Ind. Cas. 361

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 33
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High Courts04 May 1916

Nilmadhab Mahapatra Vs Keshab Lal Mahapatra

Calcutta High Court · 40 Ind. Cas. 819

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High Courts03 May 1916

Gour Sundar Bhoumik and Others Vs Rakhal Raj Bhoumik and Others

Calcutta High Court · 34 Ind. Cas. 592

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 8
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High Courts02 May 1916

Surendra Nath Roy and Others Vs Dwarka Nath Chakrabutty and Another

Calcutta High Court · 35 Ind. Cas. 605

Civil Procedure Code, 1908 (CPC) — Section 110
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High Courts02 May 1916

Lakhimi Ram Gaooi Vs Emperor

Calcutta High Court · 34 Ind. Cas. 986

Criminal Procedure Code, 1898 (CrPC) — Section 408
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High Courts01 May 1916

Gangadhar Karmakar and Others Vs Shekharbasini Dasya and Others

Calcutta High Court · 35 Ind. Cas. 348

Bengal Tenancy Act, 1885 — Section 153Limitation Act, 1963 — Section 12
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High Courts28 Apr 1916

Satyendra Nath Banerjee and Others Vs Krishnadhan Adhikari and Others

Calcutta High Court · 37 Ind. Cas. 64

Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
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High Courts28 Apr 1916

Gour Gopal Sinha and Another Vs Gosta Behari Pramanick and Others

Calcutta High Court · 34 Ind. Cas. 409

Transfer of Property Act, 1882 — Section 37
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High Courts19 Apr 1916

J.B. Ross and Co. Vs C.R. Scriven and Others

Calcutta High Court · 34 Ind. Cas. 235

Civil Procedure Code, 1882 — Section 564Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 8 Rule 5Penal Code, 1860 (IPC) — Section 191
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High Courts18 Apr 1916

Surendra Nath Biswas Vs Shyama Charan Mandal

Calcutta High Court · 42 Ind. Cas. 466

Civil Procedure Code, 1908 (CPC) — Section 47, 63
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High Courts18 Apr 1916

Kali Chandra Chakravarty and Others Vs Kali Kumar Majumdar and Others

Calcutta High Court · 34 Ind. Cas. 537

Bengal Tenancy Act, 1885 — Section 155English Conveyancing Act, 1881 — Section 14
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High Courts18 Apr 1916

Dinabandhu Nandi Vs Chamiraddi Miji and Others

Calcutta High Court · 34 Ind. Cas. 548

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High Courts18 Apr 1916

Dina Nath Das and Others Vs Sarat Chandra Chackerbutty and Others

Calcutta High Court · 34 Ind. Cas. 851

Bengal Tenancy Act, 1885 — Section 153
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High Courts17 Apr 1916

Basanta Kumar Das Vs Kusum Kumari Dasi

Calcutta High Court · 38 Ind. Cas. 584

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 152
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High Courts17 Apr 1916

Sarada Prasad Roy Choudhury and Others Vs Nawab Khan Bahadur Khaja Muhammad Yusuf and Another

Calcutta High Court · 34 Ind. Cas. 228

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High Courts14 Apr 1916

Lalit Mohun Nundy Vs Haridas Mukherjee

Calcutta High Court · 37 Ind. Cas. 707

Contract Act, 1872 — Section 178, 76
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High Courts14 Apr 1916

Kristo Lall Mallik Vs Chairman of Hooghly chinsurah, Municipality

Calcutta High Court · 37 Ind. Cas. 515

Bengal Municipal Act, 1932 — Section 220, 271
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High Courts12 Apr 1916

Khirode Chandra Roy Vs Srimati Ashtulla Bee and Others

Calcutta High Court · 35 Ind. Cas. 557

Civil Procedure Code, 1882 — Section 108, 244, 311
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