COURT ARCHIVE

Calcutta High Court judgments, 1916

444 judgments · page 2 of 23

High Courts07 Dec 1916

Suresh Chandra Roy Chowdhury and Others Vs Surendra Chandra Roy Chowdhury Surendra Chandra Roy Chowdhury Vs Suresh Chandra Roy Chowdhury and Others

Calcutta High Court · 37 Ind. Cas. 870

Transfer of Property Act, 1882 — Section 8

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High Courts06 Dec 1916

Chinta Hararan Das and Others Vs Radha Charan Poddar

Calcutta High Court · 37 Ind. Cas. 962

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High Courts06 Dec 1916

Upendra Nath Ghose Vs Sarada Sundari Ghose and Another

Calcutta High Court · 36 Ind. Cas. 883

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High Courts06 Dec 1916

Kristadhan Ghose Vs Golam Mandal

Calcutta High Court · 37 Ind. Cas. 862

Bengal Tenancy Act, 1885 — Section 29(1)

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High Courts05 Dec 1916

Srimati Ramada Sundari Mandal and Others Vs Shyama Kanta Chakrabartty and Others

Calcutta High Court · 37 Ind. Cas. 939

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High Courts05 Dec 1916

Panchanon Choudhury and Others Vs Ramendra Sundar Tribedi and Others

Calcutta High Court · 37 Ind. Cas. 895

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High Courts04 Dec 1916

Esther Isaac Ezekiel Mordecai and Another Vs Morthu Mull and Others

Calcutta High Court · 37 Ind. Cas. 117

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High Courts04 Dec 1916

Charu Chandra Majumdar Vs Emperor

Calcutta High Court · 37 Ind. Cas. 145

Criminal Procedure Code, 1898 (CrPC) — Section 185

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High Courts01 Dec 1916

Keramat Ali Patwari Vs Nagendra (Nabendra in Vakalatnama) Kishore Roy

Calcutta High Court · 40 Ind. Cas. 78

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High Courts01 Dec 1916

Susthir Bala Dutta Vs Chandra Kumar alias Akhoy Kumar Bhattacharjee and Others

Calcutta High Court · 36 Ind. Cas. 813

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High Courts29 Nov 1916

Abdul Karim Vs Emperor

Calcutta High Court · 39 Ind. Cas. 293

Criminal Procedure Code, 1898 (CrPC) — Section 118

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High Courts29 Nov 1916

Gour Chandra Chakraburtty Vs Maharaja Birendra Kishore Manikya Bahadur and Others

Calcutta High Court · 36 Ind. Cas. 829

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High Courts29 Nov 1916

Hafizaddi and Others Vs Prosanna Kumar Kapali

Calcutta High Court · 38 Ind. Cas. 341

Bengal Tenancy Act, 1885 — Section 104, 104A, 104F, 104H

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High Courts28 Nov 1916

Seth Dooly Chand Vs Mamuji Musaji and Others

Calcutta High Court · 41 Ind. Cas. 295

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High Courts28 Nov 1916

Imam and Another Vs Emperor at the Prosecution of Kasimuddi

Calcutta High Court · 38 Ind. Cas. 318

Penal Code, 1860 (IPC) — Section 379

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High Courts27 Nov 1916

Budhu Lal Vs Chattu Gope

Calcutta High Court · 39 Ind. Cas. 465

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 209

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High Courts27 Nov 1916

The Corporation of Calcutta Vs Srimati Nritya Kali Dassey

Calcutta High Court · 37 Ind. Cas. 932

Calcutta Municipal Act, 1923 — Section 158

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High Courts27 Nov 1916

Jhara Biswas and Others Vs Amritamoyi Dasi and Others

Calcutta High Court · 38 Ind. Cas. 47

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High Courts24 Nov 1916

Ainulla Pramanik and Rahimulla Pramanik Vs Nasibulla Khan

Calcutta High Court · 39 Ind. Cas. 721

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High Courts24 Nov 1916

Pakari Pramanik and Others Vs Sarat Sundari Debya and Others

Calcutta High Court · 37 Ind. Cas. 835

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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