High Courts30 Aug 1916
Srimati Narayani and Another Vs Nabin Chandra Chowdhari
Calcutta High Court · 36 Ind. Cas. 803
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 4 of 23
High Courts30 Aug 1916
Surendra Nath Goswami and Others Vs Bansi Badan Goswami and Others
Calcutta High Court · 36 Ind. Cas. 457
High Courts29 Aug 1916
In Re: Regina Guha
Calcutta High Court · 35 Ind. Cas. 925
Legal Practitioners Act, 1879 — Section 6
High Courts29 Aug 1916
Fateh Chand Agarwalla Vs Emperor
Calcutta High Court · 38 Ind. Cas. 945
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 243, 27
High Courts29 Aug 1916
Tarapada Ghose Vs Jagat Mohini Dasi
Calcutta High Court · 42 Ind. Cas. 751
Provincial Small Cause Courts Act, 1887 — Section 17, 17(1)
High Courts29 Aug 1916
Surendra Lal Chaudhuri Vs Secretary of State for India in Council
Calcutta High Court · 38 Ind. Cas. 702
Contract Act, 1872 — Section 151, 152Railways Act, 1890 — Section 72, 72(1)
High Courts29 Aug 1916
Durga Prasanna Roy Vs Ishan Chandra Shaha
Calcutta High Court · 42 Ind. Cas. 461
Bengal Tenancy Act, 1885 — Section 95
High Courts29 Aug 1916
Surendralal Chowdhury and Satish Chandra Chowdhury Vs The Secretary of State for India in Council
Calcutta High Court · 43 Ind. Cas. 263
Contract Act, 1872 — Section 151, 152, 161Railways Act, 1890 — Section 72, 72(1)
High Courts29 Aug 1916
Sasi Bhushan Bose Vs Maharaja Sir Manindra Chandra Nandy and Others
Calcutta High Court · 38 Ind. Cas. 835
Court Fees Act, 1870 — Section 7(IV)(f)Suits Valuation Act, 1887 — Section 8
High Courts29 Aug 1916
Bepin Behary Mozumdar and Others Vs Jogendra Chandra Ghosh and Another
Calcutta High Court · 36 Ind. Cas. 641
High Courts28 Aug 1916
Dwarka Nath Ash Vs Priya Nath Malki and Others
Calcutta High Court · 36 Ind. Cas. 792
High Courts28 Aug 1916
Monmotho Nath Mitra Vs District Judge, 24-Perganas
Calcutta High Court · 40 Ind. Cas. 368
Bengal Patni Taluks Regulation, 1819 — Section 15(2), 8
High Courts28 Aug 1916
Fakir Mullilck and Another Vs Emperor
Calcutta High Court · 47 Ind. Cas. 671
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139(1), 140(1)
High Courts26 Aug 1916
Harendra Kumar Roy Chowdhury and Others Vs Debendra Kumar Das and Others
Calcutta High Court · 54 Ind. Cas. 558
High Courts26 Aug 1916
Jogendra Mohan Das and Another Vs Janaki Nath Saha and Panchanon Saha and Others
Calcutta High Court · 36 Ind. Cas. 795
High Courts25 Aug 1916
Dwijendra Nath Roy Chaudhuri and Another Vs Aftabuddi Sardar and Others Narendra Nath Mitra and Others Vs Dwijendra Nath Roy Chaudhuri and Another
Calcutta High Court · 39 Ind. Cas. 209
Bengal Tenancy Act, 1885 — Section 106
High Courts25 Aug 1916
Kali Kanta Chuckerbutty Vs Shyam Lal Das Basu and Others
Calcutta High Court · 38 Ind. Cas. 598
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92, Order 43 Rule 1(j), Order 9 Rule 9
High Courts23 Aug 1916
Jadu Kanta Sarma and Another Vs Hema Kanta Goswami
Calcutta High Court · 36 Ind. Cas. 624
High Courts22 Aug 1916
Asutosh Goswami and Others Vs Upendra Prosad Mitra and Another
Calcutta High Court · 38 Ind. Cas. 17
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts22 Aug 1916
Trustees for the Improvement of Calcutta Vs Chandra Kanta Ghosh
Calcutta High Court · 36 Ind. Cas. 749