High Courts06 Aug 1916
Girish Chandra Bit and Another Vs Bipin Behari Khan and Others
Calcutta High Court · 44 Ind. Cas. 159
COURT ARCHIVE
Calcutta High Court judgments, 1916
444 judgments · page 6 of 23
High Courts04 Aug 1916
Chandra Mandal and Others Vs Ram Mandal and Others
Calcutta High Court · 40 Ind. Cas. 738
High Courts03 Aug 1916
Syam Mandal Vs Sati Nath Banerjee and Others
Calcutta High Court · 38 Ind. Cas. 493
Bengal Tenancy Act, 1885 — Section 155(1)(a)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts03 Aug 1916
Shashi Bhushan Banerjee Vs Charushila Debi
Calcutta High Court · 36 Ind. Cas. 809
High Courts03 Aug 1916
Srimati Bibijan Bibi and Others Vs Abdul Jabbar Daftary and Others
Calcutta High Court · 36 Ind. Cas. 919
High Courts03 Aug 1916
Srimati Thakamoyi Dassi Vs Nadiar Chand Palmal
Calcutta High Court · 36 Ind. Cas. 939
High Courts31 Jul 1916
Kumar Soradindu Roy and Another Vs Girish Mohini Devi Chowdhurani and Others
Calcutta High Court · 36 Ind. Cas. 448
High Courts31 Jul 1916
Jotindra Nath Baral and Others Vs Emperor
Calcutta High Court · 36 Ind. Cas. 140
High Courts31 Jul 1916
Wajid Ali and Another Vs Khurshed Assam and Others
Calcutta High Court · 36 Ind. Cas. 239
High Courts25 Jul 1916
Mohammad Kazi and Others Vs Emperor
Calcutta High Court · 35 Ind. Cas. 811
Penal Code, 1860 (IPC) — Section 147, 224, 225
High Courts24 Jul 1916
Aswini Kumar Samaddar Vs Banamali Chakrabarty and Others
Calcutta High Court · 40 Ind. Cas. 607
Evidence Act, 1872 — Section 44
High Courts21 Jul 1916
J.C. Galstanu Vs Woomes Chandra Bannerjee
Calcutta High Court · (1916) 07 CAL CK 0043
High Courts21 Jul 1916
Taru Babu alias Tarak Das Moitra Vs Emperor
Calcutta High Court · 37 Ind. Cas. 469
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 225B
High Courts21 Jul 1916
Balai Lall Mookerjee Vs Pashupati Chatterjee
Calcutta High Court · 35 Ind. Cas. 828
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts21 Jul 1916
John Carapiet Galstaun Vs Woomesh Chandra Bannerjee and Another
Calcutta High Court · 35 Ind. Cas. 850
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 65, 46, 73
High Courts20 Jul 1916
Srimantes Lal Maity and Others Vs Sibu Raul and Others
Calcutta High Court · 37 Ind. Cas. 755
Cess Act, 1880 — Section 14, 20
High Courts20 Jul 1916
In Re: Charu Chandra
Calcutta High Court · 37 Ind. Cas. 57
Criminal Procedure Code, 1898 (CrPC) — Section 54